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Patna High Court judgments, 1992

385 judgments · page 1 of 20

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High Courts27 Dec 1992Dismissed

Rabi Shankar Srivastava Vs State of Bihar and Others

Patna High Court · (1992) 12 PAT CK 0025

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High Courts23 Dec 1992

Khursheed Alam Vs State of Bihar and Others

Patna High Court · AIR 1994 Patna 20

Constitution of India, 1950 — Article 14, 226, 99
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High Courts23 Dec 1992

Arun Kumar Sah and Others Vs Ranchi University and Others

Patna High Court · (1992) 12 PAT CK 0019

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High Courts22 Dec 1992Dismissed

Hindustan Petroleum Corporation Ltd. Vs Chandra Prakash Bubna and Others

Patna High Court · (1992) 12 PAT CK 0031

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High Courts21 Dec 1992Allowed

M/s Saraogi Paper Mills Vs The State of Bihar and Others

Patna High Court · (1993) 1 PLJR 510

Bihar and Orissa General Clauses Act, 1917 — Section 4(36)Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 28
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High Courts21 Dec 1992Allowed

M/s Shri Shankar Makhana Bhandar Vs The State of Bihar and Others

Patna High Court · (1993) 1 PLJR 490

Bihar and Orissa General Clauses Act, 1917 — Section 4(36)Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 28
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High Courts21 Dec 1992Allowed

Dr. Anil Kumar Vs State of Bihar and Others

Patna High Court · AIR 1994 Patna 27 : (1993) 41 BLJR 982

Constitution of India, 1950 — Article 226
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High Courts21 Dec 1992Dismissed

Shashi Shekhar Prasad Singh Vs The Bihar State Electricity Board and Others

Patna High Court · (1993) 1 PLJR 400

Constitution of India, 1950 — Article 226, 227Electricity (Supply) Act, 1948 — Section 79(c)
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High Courts18 Dec 1992Allowed

Prem Shankar Yadav Vs L.N. Mithila University and Others

Patna High Court · (1994) 1 PLJR 691

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High Courts18 Dec 1992Allowed

Punam Kumari Vs Lalit Narain Mithila University and Others

Patna High Court · (1992) 12 PAT CK 0026

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High Courts18 Dec 1992

Rajeshwar Kumar Singh and Another Vs State of Bihar and Others

Patna High Court · (1993) 1 BLJR 594

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(3), 11A
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High Courts18 Dec 1992Dismissed

Hari Krishna Joshi Vs Arun Kumar Tebrewal

Patna High Court · (1992) 12 PAT CK 0012

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High Courts17 Dec 1992Dismissed

Sheela Sinha Vs The State of Bihar and others

Patna High Court · (1993) 1 PLJR 378

Constitution of India, 1950 — Article 12, 14, 142(1), 16, 226Industrial Disputes Act, 1947 — Section 25(F)
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High Courts17 Dec 1992Dismissed

Smt. Madhuri Kumari Vs The State of Bihar and others

Patna High Court · (1993) 2 PLJR 330

Constitution of India, 1950 — Article 16, 309
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High Courts17 Dec 1992

Sri Narayan Sharma Vs State of Bihar and Others

Patna High Court · (1993) 2 BLJR 808 : (1993) 2 PLJR 183 : (1993) 1 PLJR 318

Constitution of India, 1950 — Article 309
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High Courts17 Dec 1992Allowed

Madhvi Devi Vs State of Bihar and others

Patna High Court · (1993) 1 PLJR 75

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High Courts17 Dec 1992Dismissed

Sitaram Thakur Vs The State of Bihar and Others

Patna High Court · (1992) 12 PAT CK 0008

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High Courts17 Dec 1992

Santosh Kumar Singh Vs The State of Bihar and others

Patna High Court · (1993) 1 PLJR 513

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High Courts16 Dec 1992Dismissed

Ram Naresh Sharma and others Vs The State of Bihar

Patna High Court · (1993) 1 PLJR 507

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High Courts16 Dec 1992

Birendra Prasad Singh and Others Vs The State of Bihar and Others

Patna High Court · (1993) 2 PLJR 317

Constitution of India, 1950 — Article 14, 16
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