COURT ARCHIVE

Patna High Court judgments, 1992

385 judgments · page 20 of 20

High Courts08 Jan 1992

B.K. Pachisia Vs Union of India and another

Patna High Court · (1993) 2 PLJR 21

Income Tax Act, 1961 — Section 245C, 245D, 245H, 276C, 276CC

High Courts06 Jan 1992Dismissed

Patna High Court · (1992) 01 PAT CK 0023

High Courts03 Jan 1992Allowed

Patna High Court · (1992) 2 PLJR 517

Bihar Tenancy Act, 1885 — Section 106, 108ABihar Tenancy Rules, 1886 — Rule 79, 89, 89A

High Courts02 Jan 1992Allowed

Patna High Court · (1993) 1 PLJR 306

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 191, 201

High Courts02 Jan 1992Allowed

Patna High Court · (1992) 40 BLJR 1104 : (1992) CriLJ 4005

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302