High Courts24 Feb 1992Allowed
Samarendra Nath Bhattacharya Vs Central Bank of India and Others
Patna High Court · (1993) 1 PLJR 579
COURT ARCHIVE
Patna High Court judgments, 1992
385 judgments · page 18 of 20
High Courts21 Feb 1992Dismissed
Moulana Mazharul Haque Primary Teachers'' Training College and Md. Abu Najib Vs The State of Bihar and Others
Patna High Court · (1992) 02 PAT CK 0003
High Courts19 Feb 1992
Dilip Kumar De Vs The Punjab National Bank and Others
Patna High Court · (1992) 02 PAT CK 0012
High Courts16 Feb 1992Allowed
Bipin Singh and Others Vs State of Bihar
Patna High Court · (1992) 02 PAT CK 0021
High Courts13 Feb 1992Allowed
Badri Narain Verma and Another Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 309
High Courts10 Feb 1992Dismissed
Siya Devi and Others Vs The State of Bihar and Another
Patna High Court · (1992) 2 PLJR 304
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 45B, 5, 5(1)
High Courts10 Feb 1992Allowed
Binod Kumar Rai Vs The State of Bihar and Others
Patna High Court · (1992) 02 PAT CK 0016
High Courts10 Feb 1992
Naresh Kumar Sinha Vs The Bihar State Scheduled Castes Co-operative Development Corporation Ltd. and Others
Patna High Court · (1992) 02 PAT CK 0008
High Courts10 Feb 1992
Siya Devi and others Vs The State of Bihar and Another
Patna High Court · (1992) 2 PLJR 304
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 45(B), 5(i)(iii)
High Courts07 Feb 1992Dismissed
Industrial Fuel Co. (P.) Ltd. Vs State of Bihar and Others
Patna High Court · (1992) 02 PAT CK 0007
High Courts07 Feb 1992Allowed
Kedar Prasad Vs Raghunath Prasad
Patna High Court · (1992) 02 PAT CK 0006
High Courts06 Feb 1992
Sitaram Vs The State of Bihar and Others
Patna High Court · (1992) 02 PAT CK 0018
High Courts05 Feb 1992
Dr. Krishna Kumar Sinha and Others Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 661
Bihar Private Medical Colleges (Taking Over) Act, 1977 — Section 6
High Courts04 Feb 1992
Council for Protection of Public Rights and Welfare Vs State of Bihar
Patna High Court · (1992) 2 BLJR 776
High Courts04 Feb 1992Dismissed
New India Assurance Co. Ltd. Vs Gulam Rasool and Others
Patna High Court · (1992) 02 PAT CK 0009
High Courts31 Jan 1992
Baleshwar Shahi Vs The State of Bihar and Others
Patna High Court · (1992) 2 BLJR 998 : (1992) 2 PLJR 313
High Courts30 Jan 1992
Maharaj Kishore Mehrotra and Others Vs National Insurance Co. Ltd. and Others
Patna High Court · (1992) ACJ 466
Motor Vehicles Act, 1939 — Section 110A
High Courts30 Jan 1992
Shri Ram Bhandar and Shri Durga Bhandar Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 655