High Courts07 Apr 1992
Al Karim Educational Trust and Another and All India Janasangh, Bihar State Branch and Others Vs The State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0037
COURT ARCHIVE
Patna High Court judgments, 1992
385 judgments · page 16 of 20
High Courts07 Apr 1992Dismissed
Chanda Nath Vs Janak Kishore Devi and Others
Patna High Court · (1992) 04 PAT CK 0035
High Courts07 Apr 1992
Satyanarain Rai and Others Vs State of Bihar
Patna High Court · (1992) 04 PAT CK 0013
High Courts03 Apr 1992
Jutani Devi alias Rupa Loharin Vs Gangau Singh and Another
Patna High Court · (1992) 04 PAT CK 0018
High Courts02 Apr 1992
BASF India Limited Vs State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0026
High Courts02 Apr 1992Allowed
Akhileshwar Singh Vs Bihar State Cooperative Land Development Bank and Others
Patna High Court · (1992) 40 BLJR 1257 : (1993) 1 LLJ 1222 : (1995) 1 PLJR 117
High Courts02 Apr 1992Dismissed
Qaiyum Mian and Others Vs State of Bihar
Patna High Court · (1992) 04 PAT CK 0010
High Courts02 Apr 1992
Shabiha Khatoon and Another Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 719
State Financial Corporations Act, 1951 — Section 29
High Courts01 Apr 1992
Sheikh Rasool Mohammad and Sons Vs Union of India (UOI) and Others
Patna High Court · (1992) 2 BLJR 1005
Explosives Act, 1884 — Section 6E(3), 6E(5), 6E(8)
High Courts30 Mar 1992
Delhi Cloth and General Mills Co. Ltd. and Others Vs The Agricultural Produce Market Committee and Others
Patna High Court · (1992) 03 PAT CK 0013
High Courts26 Mar 1992Dismissed
Daya Nand Mishra and Others Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 716 : (1992) 1 PLJR 753
Bihar Non-Government Sanskrit Schools (Taking Over of Management and Control) Ordinance, 1989 — Ordinance 429Bihar Sanskrit Shiksha Education Board Act, 1981 — Section 24, 3, 3(1), 4
High Courts26 Mar 1992
Gopaljee Sahay Vs State of Bihar and Others
Patna High Court · (1992) 03 PAT CK 0021
High Courts26 Mar 1992
Shiv Kumar Mishra and Others Vs The State Bihar and Others
Patna High Court · (1992) 03 PAT CK 0007
High Courts26 Mar 1992Dismissed
Daya Nand Mishra and Another Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 716
Bihar Sanskrit Shiksha Education Board Act, 1981 — Section 24
High Courts24 Mar 1992
Bihar State Co-operative Milk Producer''s Federation Ltd. Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1096 : (1992) 2 PLJR 524
Constitution of India, 1950 — Article 226
High Courts24 Mar 1992
Shyam Kishore Prasad Vs The State of Bihar and Others
Patna High Court · (1992) 03 PAT CK 0011
High Courts24 Mar 1992
Ambika Prasad, Bharat Prasad, Brij Mohan Singh, Kailash Bihari Sharma, Kumund Ranjan Jha, Baldyanath Jha, Prof. Chandrika Prasad Yadav, Ehsanul Haque, Acquil Haider, Amarandra Mishra, Vishwanath Rishi, Rishikesh Mahto and Jagnarain Trivedi Vs State of Bihar and Others
Patna High Court · (1992) 03 PAT CK 0005
High Courts17 Mar 1992Allowed
Rajesh Kumar Sinha and Others Vs The State of Bihar
Patna High Court · (1994) 2 PLJR 77
Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Mar 1992
Sanjeev Kumar Bimal and Others Vs The Bihar State of Agricultural Produce Marketing Board and Others
Patna High Court · (1992) 03 PAT CK 0022
High Courts16 Mar 1992
Jhagru Mahto Vs State of Bihar and Another
Patna High Court · (1992) 2 BLJR 1403 : (1992) 2 PLJR 738
Criminal Procedure Code, 1973 (CrPC) — Section 190, 192, 193, 2, 26Penal Code, 1860 (IPC) — Section 34, 49Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 18, 2, 20, 21