High Courts05 May 1992Dismissed
Lagandeo Singh Vs Satyadeo Singh and Others
Patna High Court · (1992) 05 PAT CK 0021
COURT ARCHIVE
Patna High Court judgments, 1992
385 judgments · page 14 of 20
High Courts05 May 1992Allowed
Sachidanand Singh Vs Smt. Tarawati Mishrain and Others
Patna High Court · (1992) 05 PAT CK 0019
High Courts01 May 1992Allowed
Rajesh Ranjan @ Pappu Yadav Vs The State of Bihar
Patna High Court · (1992) 1 PLJR 765
High Courts01 May 1992
Commissioner of Income Tax Vs Bihar Journals Ltd.
Patna High Court · (1992) 05 PAT CK 0016
High Courts30 Apr 1992
Ramadhar Singh and Others Vs State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0015
High Courts29 Apr 1992
Md. Sulaiman and Another Vs Union of India and Others
Patna High Court · (1992) 04 PAT CK 0039
High Courts28 Apr 1992
Satya Narain Pd. Bishundeo Prasad Vs General Manager, B.S.S. Corporation
Patna High Court · (1992) 2 PLJR 626
Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3
High Courts28 Apr 1992
Smt. Meera Ojha Vs The State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0005
High Courts27 Apr 1992Dismissed
Sundari Devi Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 231
Constitution of India, 1950 — Article 227
High Courts24 Apr 1992
Tutu Jaiswal @ Deepak Jaiswal Vs The State of Bihar
Patna High Court · (1993) 2 PLJR 86
Constitution of India, 1950 — Article 21, 227Criminal Procedure Code, 1973 (CrPC) — Section 309, 482Penal Code, 1860 (IPC) — Section 342, 377
High Courts24 Apr 1992
Arjun Marik and Others Vs State of Bihar State of Bihar Vs Arjun Marik, Mulo Marik and Bansi Marik
Patna High Court · (1992) 04 PAT CK 0034
High Courts24 Apr 1992
Usha Brecco Ltd. and Others Vs State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0006
High Courts23 Apr 1992Dismissed
Shailendra Kumar Singh Vs Kamla Singh and Others
Patna High Court · (1992) 04 PAT CK 0042
High Courts23 Apr 1992
Keshoram Agarwala and Others Vs State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0033
High Courts23 Apr 1992Allowed
Hari Narain Singh and Others Vs Jabit Singh and Others
Patna High Court · (1992) 04 PAT CK 0029
High Courts23 Apr 1992
Jai Gobind Prasad and Others Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1119 : (1992) 2 PLJR 65
High Courts22 Apr 1992
Citizens Cause and Another Vs State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0024
High Courts22 Apr 1992Dismissed
Satya Deo Prasad Singh Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 265
Penal Code, 1860 (IPC) — Section 409
High Courts21 Apr 1992
H.M.P. Cements Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1117 : (1992) 2 PLJR 128
Environment (Protection) Act, 1986 — Section 21, 25, 6
High Courts21 Apr 1992
Raj Kishore Kumar Sinha and Others Vs State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0031