High Courts21 May 1992
Santosh Singh and Others Vs Ram Chandra Sah and Others
Patna High Court · (1992) 2 RCR(Rent) 433
COURT ARCHIVE
Patna High Court judgments, 1992
385 judgments · page 13 of 20
High Courts21 May 1992
Ram Swaroop Singh Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 228
High Courts21 May 1992Dismissed
Hindustan Granite Stone Works Vs State of Bihar and Others
Patna High Court · (1992) 05 PAT CK 0004
High Courts21 May 1992
M/s Narsingh Oil Mills, Maroofganj, Patna City Vs The Commissioner of Commercial Taxes, Bihar, Patna
Patna High Court · (1993) 2 PLJR 72
High Courts21 May 1992
Dharm Deo Arya Vs State of Bihar and Another
Patna High Court · (1992) 2 BLJR 1261 : (1993) 1 PLJR 77
Constitution of India, 1950 — Article 21, 226, 227Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467
High Courts21 May 1992Allowed
Tarak Nath Mukherjee Vs The State of Bihar and Others
Patna High Court · (1992) 05 PAT CK 0001
High Courts20 May 1992Allowed
Suresh Singh and Another Vs Raja Ram Singh and Others
Patna High Court · (1992) 05 PAT CK 0032
High Courts20 May 1992Allowed
Smt. Kamla Devi Vs Sri. Mahanand Singh
Patna High Court · (1992) 2 PLJR 123
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 18, Order 41 Rule 19, Order 43 Rule 1, 106, 107
High Courts20 May 1992
Ram Sharan Yadav Vs The Union of India and others
Patna High Court · (1993) 1 PLJR 625
Representation of the People Act, 1951 — Section 100, 123(2), 8A, 8A(1), 8A(3)
High Courts19 May 1992
Lalit Chandra Raisurana Vs Tak Machinery Ltd.
Patna High Court · (1992) 05 PAT CK 0006
High Courts18 May 1992
S.P. Tiwary and Ram Das Sinha Vs State of Bihar and Others
Patna High Court · (1993) 41 BLJR 742 : (1993) 2 LLJ 1163 : (1993) 2 LLJ 1162
Bihar Pension Rules, 1950 — Rule 43B
High Courts15 May 1992
Patna Hums Pipes Manufacturing Company Vs State of Bihar and Others
Patna High Court · (1992) 05 PAT CK 0030
High Courts15 May 1992
State of Bihar and Another Vs Commissioner of Income Tax and Others
Patna High Court · (1992) 05 PAT CK 0025
High Courts15 May 1992Allowed
Amerendra Kumar Vs State of Bihar and Others
Patna High Court · AIR 1993 Patna 112
Bihar Financial Rules — Rule 302Constitution of India, 1950 — Article 226
High Courts15 May 1992
Santosh Kumar Singh Vs State of Bihar and Others
Patna High Court · (1992) 05 PAT CK 0014
High Courts14 May 1992
Ramanand Prasad Sinha Vs State of Bihar and Others
Patna High Court · (1992) 05 PAT CK 0013
High Courts12 May 1992Allowed
Raj Kumar Mahto @ Langra Vs The State of Bihar and Others
Patna High Court · (1992) 05 PAT CK 0007
High Courts09 May 1992Allowed
Swagat Stores and Others Vs The State of Bihar and Others
Patna High Court · (1992) 05 PAT CK 0022
High Courts07 May 1992
Damodar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 194
Bengal Ferries Act, 1885 — Section 13, 15, 16, 28, 6
High Courts06 May 1992
Bharat Prasad Jhunjhun wala @ Bharat Kumar Vs Uma Shankar Jhunjhunwala and Others
Patna High Court · (1992) 05 PAT CK 0011