High Courts28 Jul 1992
Management of Hindustan Steelwork Construction Ltd. Vs The Presiding Officer, Labour Court, Bokaro Steel City and Another
Patna High Court · (1994) 2 BLJR 1454 : (1994) 2 PLJR 237
Industrial Disputes Act, 1947 — Section 2, 25F
COURT ARCHIVE
Patna High Court judgments, 1992
385 judgments · page 11 of 20
High Courts28 Jul 1992Dismissed
Biru Mahto Vs The Presiding Officer, Central Govt. Industrial Tribunal No. 2 and Another
Patna High Court · (1992) 07 PAT CK 0015
High Courts28 Jul 1992Allowed
The Workmen of Sirka Colliery of Central Coalfields Ltd. Vs Presiding Officer, Central Government Industrial Tribunal (No. 2) and Another
Patna High Court · (1994) 1 PLJR 593
Industrial Disputes Act, 1947 — Section 10(1)
High Courts28 Jul 1992Allowed
M/s. Waxpol Industries Limited and another Vs Bihar State Electricity Board, Patna and others
Patna High Court · (1993) 1 PLJR 293
State Financial Corporations Act, 1951 — Section 29
High Courts27 Jul 1992Allowed
New India Assurance Co. Ltd. Vs Bajrang Kumar Gupta and Others
Patna High Court · (1992) 07 PAT CK 0018
High Courts27 Jul 1992
Rameshwar Singh Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 604
High Courts24 Jul 1992
Sudama Prasad Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 73
High Courts24 Jul 1992
Ram Chandra Choudhary Vs State of Bihar and Others
Patna High Court · (1992) 07 PAT CK 0024
High Courts23 Jul 1992Dismissed
Dashrath Mandal and Others Vs The State of Bihar
Patna High Court · (1993) 1 PLJR 737
Criminal Procedure Code, 1973 (CrPC) — Section 155(1), 161, 242, 242(2), 244(2)Evidence Act, 1872 — Section 114, 58Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts21 Jul 1992Allowed
Akhilanand Upadhayay Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 365
High Courts17 Jul 1992Dismissed
Smt. Chinta Kumari Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 832
High Courts17 Jul 1992
Gopal Prasad and Others and Arun Kumar Vs State of Bihar and Others
Patna High Court · (1992) 07 PAT CK 0021
High Courts17 Jul 1992
Bihar Motor Transport Federation and Others Vs The State of Bihar and Others
Patna High Court · (1993) 2 ACC 123
Constitution of India, 1950 — Article 163, 213, 226
High Courts17 Jul 1992Dismissed
Gopal Prasad and others Vs State of Bihar and others
Patna High Court · (1992) 1 PLJR 122
Constitution of India, 1950 — Article 14, 16, 16(1), 166(1), 309
High Courts15 Jul 1992Allowed
Ram Ashis Ram Vs Rejendra Agriculture University and others
Patna High Court · (1993) 1 PLJR 89
High Courts14 Jul 1992Allowed
Maya Rani Chatterjee and others Vs State of Bihar and others
Patna High Court · (1993) 1 PLJR 612
Constitution of India, 1950 — Article 226, 227
High Courts10 Jul 1992Allowed
Sk. Wasi Ahmad and others Vs Shanteshwar Mishra and others
Patna High Court · (1993) 1 PLJR 119
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 103, Order 21 Rule 31, Order 21 Rule 32, Order 21 Rule 4General Clauses Act, 1897 — Section 6
High Courts08 Jul 1992
Dhirendra Agrawal Vs The State of Bihar and Others
Patna High Court · (1992) 07 PAT CK 0026
High Courts07 Jul 1992Dismissed
Dr. Madan Lal Agrawal Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 530
Constitution of India, 1950 — Article 136, 14, 226Indian Medical Council Act, 1956 — Section 19A, 33
High Courts07 Jul 1992
Indu Rani Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 37
Constitution of India, 1950 — Article 14, 16, 309