High Courts06 Aug 1992Dismissed
Dhiraj Kumar and Others Vs State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0031
COURT ARCHIVE
Patna High Court judgments, 1992
385 judgments · page 10 of 20
High Courts06 Aug 1992Dismissed
Sachchidan and Vs The Punjab National Bank and Others
Patna High Court · (1992) 08 PAT CK 0019
High Courts04 Aug 1992
The Teachers'' Association of the Government Engineering Colleges and Others Vs State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0010
High Courts03 Aug 1992
Brijendra Kumar Narain Singh and Others Vs State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0002
High Courts31 Jul 1992Allowed
Ramsakha Singh Vs The State of Bihar and Others
Patna High Court · (1992) 07 PAT CK 0039
High Courts31 Jul 1992
Branch Manager, United India Insurance Company Vs Md. Ibrahim and Another
Patna High Court · (1993) 1 BLJR 447 : (1993) 1 PLJR 248
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts31 Jul 1992
Jayant R. Taunk Vs Mrs. Hemani H. Patel and Others
Patna High Court · (1992) 07 PAT CK 0032
High Courts31 Jul 1992Allowed
Bhupendra Nath Prasad Vs State of Bihar
Patna High Court · (1993) CriLJ 55
Penal Code, 1860 (IPC) — Section 302, 328
High Courts31 Jul 1992
Commissioner of Income Tax Vs Bihar State Agro Industries Development Corporation Ltd.
Patna High Court · (1992) 07 PAT CK 0014
High Courts30 Jul 1992Allowed
Baijnath Prasad Vs The District Magistrate Jehanabad and Others
Patna High Court · (1992) 2 PLJR 596
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts30 Jul 1992
Md. Samo Khan and Others and Bishundeo Singh Vs State of Bihar and Others
Patna High Court · (1992) 07 PAT CK 0028
High Courts30 Jul 1992
Krishna Nand Tandon Vs The State of Bihar and Others
Patna High Court · (1992) 07 PAT CK 0016
High Courts30 Jul 1992Allowed
Johan Lakra Vs State of Bihar and others
Patna High Court · (1993) 1 PLJR 368
Chotanagpur Tenancy Act, 1908 — Section 46, 48, 71A
High Courts29 Jul 1992
Bhageshwar Jha Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 597 : (1993) 1 PLJR 585
High Courts29 Jul 1992
Udai Pratap Chaudhari Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1395
Evidence Act, 1872 — Section 114
High Courts29 Jul 1992
Gopal Krishna and Others, Arun Prakash and Others and Arun Prakash Vs State of Bihar and Others
Patna High Court · (1992) 07 PAT CK 0020
High Courts29 Jul 1992
Bisheshwar Prasad Singh Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 46 : (1993) 1 PLJR 385
High Courts28 Jul 1992
West Field Engineers and Another Vs The Bihar State Financcial Corporation and Others
Patna High Court · (1992) 07 PAT CK 0040
State Financial Corporations Act, 1951 — Section 29, 30
High Courts28 Jul 1992Dismissed
Management of Indian School of Mines Vs The State of Bihar and Others
Patna High Court · (1992) 07 PAT CK 0038
High Courts28 Jul 1992Dismissed
Awadh Nandan Prasad Vs Commissioner, Chotanagpur Division and Others
Patna High Court · (1992) 07 PAT CK 0019