High Courts02 Sept 1992Dismissed
Koshi Physical Training College, Madhepura Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 78
COURT ARCHIVE
Patna High Court judgments, 1992
385 judgments · page 8 of 20
High Courts02 Sept 1992Allowed
The Government Body of Baba Nath College, West hamparan at Bettiah and Others Vs The Bihar University and Others
Patna High Court · (1992) 09 PAT CK 0016
High Courts02 Sept 1992Dismissed
Ex-Major Ganesh Prasad Sinha Vs The Union of India and Others
Patna High Court · (1992) 1 PLJR 85
Constitution of India, 1950 — Article 226, 227
High Courts02 Sept 1992Dismissed
Kailash Prasad Singh Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 243
Executive Business Rules — Rule 22(5)
High Courts02 Sept 1992
Ramadhar Pandey Vs State of Bihar and Others
Patna High Court · (1994) 2 PLJR 58
Arms Act, 1959 — Section 27
High Courts31 Aug 1992
Bihar State Coop. Marketing Union Ltd. Vs State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0026
High Courts31 Aug 1992
Smt. Jyotsna Devi and Others Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 347 : (1992) 2 PLJR 702
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 1982 — Section 11, 32A
High Courts28 Aug 1992Dismissed
Deepak Diwanji Vs Union of India (UOI) and Others
Patna High Court · (1992) 08 PAT CK 0038
High Courts28 Aug 1992Dismissed
All India Independent Lawyer''s Forum Vs Sri. I.C. Thakur and Others
Patna High Court · (1992) 2 PLJR 559
Constitution of India, 1950 — Article 226, 227
High Courts27 Aug 1992
Hindustan Granite Stone Works Vs State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0033
High Courts27 Aug 1992
Sheo Shankar Prasad and Another Vs Rameshwar Prasad Burnwal
Patna High Court · (1994) 2 BLJR 1112
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 15Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts26 Aug 1992
Anisur Rahman and Another Vs Sardar Jogender Singh @ Jogendra Singh
Patna High Court · (1992) 08 PAT CK 0012
High Courts25 Aug 1992Allowed
Sumitra Devi Vs State of Bihar
Patna High Court · (1992) 08 PAT CK 0030
High Courts25 Aug 1992Dismissed
Radha Kinkar Gorain and Other Vs Monibati Gorain and other
Patna High Court · (1993) 1 PLJR 93
Civil Procedure Code, 1908 (CPC) — Section 100, 21Hindu Succession Act, 1956 — Section 14, 15Suits Valuation Act, 1887 — Section 11
High Courts25 Aug 1992Allowed
Om Prakash Vs The State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0001
High Courts24 Aug 1992Dismissed
Suresh Narain Pathak and Another Vs Ramakant Pathak and Others
Patna High Court · (1992) 08 PAT CK 0022
High Courts20 Aug 1992
Raj Narain Prasad Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 112
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
High Courts20 Aug 1992Dismissed
Suresh Narayan Sharma and others Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 16
Bihar Fire Service Rules, 1948 — Rule 43(1)(f), 43(e), 43(f)
High Courts20 Aug 1992Dismissed
Sahdeo Ravidas and Others Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 84
High Courts20 Aug 1992Dismissed
Rajendra Pd. Singh and Another Vs State and Others
Patna High Court · (1993) 1 PLJR 361
Bihar State Housing Board Act, 1982 — Section 59AConstitution of India, 1950 — Article 14Contract Act, 1872 — Section 23