High Courts23 Dec 2025Disposed Of
Bajrang Pathak Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 1577
COURT ARCHIVE
Patna High Court judgments, 2025
219 judgments · page 1 of 11
High Courts23 Dec 2025Dismissed
Shailja Sinha Vs Union of India
Patna High Court · (2025) 12 PAT CK 1576
Constitution Of India, 1950- Article 226
High Courts23 Dec 2025Disposed Of
Chhathu Singh Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 1575
High Courts22 Dec 2025Allowed
Sunita Devi Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 1574
Indian Penal Code, 1860- Section 379
High Courts18 Dec 2025Disposed Of
Rajneesh Kumar Raj Vs Bihar Combined Entrance Competitive Examination Board
Patna High Court · (2025) 12 PAT CK 1296
High Courts18 Dec 2025Disposed Of
Niranjan Kumar Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 1295
Bihar Prohibition and Excise Act, 2016- Section 57, 58, 59, 60
High Courts16 Dec 2025Dismissed
Regional Manager Vs Rita Devi
Patna High Court · (2025) 12 PAT CK 1249
Motor Vehicle Act, 1988- Section 173
High Courts16 Dec 2025Disposed Of
Kundan Kumar Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 1248
Constitution Of India, 1950- Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023- Section 94, 528Code of Criminal Procedure, 1973- Section 482
High Courts16 Dec 2025Disposed Of
Raj Kumar Singh Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 1247
Constitution Of India, 1950- Article 226Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Bihar Prohibition and Excise Act, 2016- Section 30, 56
High Courts16 Dec 2025Disposed Of
Nalanda Nursing School Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 1246
High Courts15 Dec 2025Allowed
Aman Kumar Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 1245
Bharatiya Nyaya Sanhita, 2023- Section 310(2), 311Arms Act, 1959- Section 27Juvenile Justice Act, 2015- Section 3, 12
High Courts12 Dec 2025Disposed Of
Husainyana Khatoon @ Husain Ara Khatoon Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0040
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 323, 498(A)Dowry Prohibition Act, 1961- Section 3, 4
High Courts12 Dec 2025Disposed Of
Sandeep Kumar Sah Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0039
High Courts12 Dec 2025Allowed
Rahul Kumar Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0038
Bihar Prohibition and Excise Rules, 2021- Rule 12(A)
High Courts10 Dec 2025Disposed Of
Vinay Kumar Vs Chief Manager, Canara Bank
Patna High Court · (2025) 12 PAT CK 0023
High Courts09 Dec 2025Allowed
Vikash Kumar Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0046
Indian Penal Code, 1860- Section 34, 364(A)Arms Act, 1959- Section 25, 26, 35Juvenile Justice Act, 2015- Section 3, 12
High Courts06 Dec 2025Allowed
Prayag Choudhary Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0001
Code of Criminal Procedure, 1973- Section 313, 374(2)Indian Penal Code, 1860- Section 34, 307, 323, 324, 341
High Courts05 Dec 2025Dismissed
Anjani Kumar @ Pappu Kumar Vs Mamta Bharti
Patna High Court · (2025) 12 PAT CK 0068
Family Courts Act, 1984- Section 7, 10, 19(1), 20Hindu Marriage Act, 1955- Section 5, 11Specific Relief Act, 1963- Section 34
High Courts05 Dec 2025Disposed Of
Shamshad Ali Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0067