High Courts04 Dec 2025Allowed
Dilendra Kumar Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0072
Bihar Pension Rules, 1950- Rule 43(b)
COURT ARCHIVE
Patna High Court judgments, 2025
219 judgments · page 2 of 11
High Courts02 Dec 2025Dismissed
Yogesh Ojha Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0053
High Courts01 Dec 2025Dismissed
Nishchay Manoj Kumar @ Nishchay Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0060
High Courts28 Nov 2025Allowed
Uday Kant Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0093
Bihar Prohibition and Excise Amendment Rule, 2023- Rule 12(A)
High Courts27 Nov 2025Disposed Of
Om Prakash Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0060
Code of Criminal Procedure, 1973- Section 156(3), 239, 482ndian Penal Code, 1860- Section 34, 419, 420, 467, 468
High Courts27 Nov 2025Disposed Of
Mithilesh Pandey @ Mithilesh Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0059
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 498(A)
High Courts27 Nov 2025Disposed Of
Anup Kumar Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0058
Constitution of India, 1950- Article 14
High Courts27 Nov 2025Disposed Of
Ashish Yadav Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0057
Bihar Prohibition and Excise Rules, 2021- Rule 12(A)
High Courts27 Nov 2025Disposed Of
Vijay Shankar Kumar Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0740
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 20(B)
High Courts27 Nov 2025Disposed Of
Shamim Khan Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0739
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 239Indian Penal Code, 1860- Section 34, 323, 341, 498(A), 504, 506
High Courts25 Nov 2025Disposed Of
Sanjay Kumar Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0645
High Courts25 Nov 2025Disposed Of
Mamta Devi Vs Bihar State Power Holding Company Limited
Patna High Court · (2025) 11 PAT CK 0062
High Courts21 Nov 2025Disposed Of
Anil Kumar Sah Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0077
High Courts20 Nov 2025Disposed Of
Nikesh Jha Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0533
Constitution Of India, 1950- Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 227, 379(2), 482
High Courts20 Nov 2025Allowed
Manoj Mukhiya Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0076
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989- Section 3(1), 14(A)(2)Indian Penal Code, 1860- Section 147, 149, 341, 323, 325, 447, 354(B), 504, 506Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482(2)
High Courts19 Nov 2025Disposed Of
State of Bihar Vs Satya Narayan Ram
Patna High Court · (2025) 11 PAT CK 1906
Constitution Of India, 1950- Article 14, 16, 39(D)
High Courts18 Nov 2025Disposed Of
Ratan Kumar Shah @ Ratan Kumar Saha Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 1905
Indian Penal Code, 1860- Section 34, 498(A)Code of Criminal Procedure, 1973- Section 482
High Courts18 Nov 2025Disposed Of
Dilip Kumar Shah @ Dilip Shah Vs State Of Bihar
Patna High Court · (2025) 11 PAT CK 1904
Indian Penal Code, 1860- Section 34, 498(A)Code of Criminal Procedure, 1973- Section 482
High Courts17 Nov 2025Disposed Of
Savitri Kumari Vs Shyam Chandra Verma @ Shyam Chandra Prasad
Patna High Court · (2025) 11 PAT CK 1903
Family Court Act, 1984- Section 19(1)Code of Civil Procedure, 1908- Section 151, Order 23 Rule 3