High Courts17 Oct 2025Disposed Of
Anju Singh Vs Indian Oil Corporation Limited
Patna High Court · (2025) 10 PAT CK 1350
COURT ARCHIVE
Patna High Court judgments, 2025
219 judgments · page 4 of 11
High Courts16 Oct 2025Dismissed
Amit Kumar Vs T. M. Bhagalpur University
Patna High Court · (2025) 10 PAT CK 1349
Constitution Of India, 1950 - Article 14, 16
High Courts16 Oct 2025Allowed
Ram Bhajan Singh Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1347
High Courts15 Oct 2025Disposed Of
Jhabu Kumar Ram Vs Union of India
Patna High Court · (2025) 10 PAT CK 1348
Indian Penal Code, 1860 - Section 302
High Courts15 Oct 2025Disposed Of
Centurion Remedies Pvt. Ltd Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1346
High Courts14 Oct 2025Disposed Of
Ramay Enterprise Vs Union Of India
Patna High Court · (2025) 10 PAT CK 1345
High Courts14 Oct 2025Disposed Of
Ravindra Kumar Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1344
Bharatiya Nyaya Sanhita, 2023 - Section 303(2), 317(2)Motor Vehicles Act, 1988 - Section 194
High Courts14 Oct 2025Disposed Of
Zahid Akhter Vs State Of Bihar
Patna High Court · (2025) 10 PAT CK 1343
Constitution Of India, 1950 - Article 14, 17, 21
High Courts14 Oct 2025Dismissed
Bhikhari Shekh Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1342
Indian Penal Code, 1860 - Section 34, 323, 324, 307, 337, 341, 379, 427, 448, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)(r)
High Courts13 Oct 2025Dismissed
Nikhil Kumar Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1341
Constitution Of India, 1950 - Article 14, 19, 21
High Courts13 Oct 2025Dismissed
Amrendra Kumar Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1339
High Courts10 Oct 2025Allowed
Pritee Kumari @ Priti Kumari Vs Kundan Kumar Das @ Kundan Kumar
Patna High Court · (2025) 10 PAT CK 1338
Hindu Marriage Act, 1955 - Section 13(1)(i)(a)
High Courts10 Oct 2025Disposed Of
Ashok Yadav Vs State Of Bihar
Patna High Court · (2025) 10 PAT CK 1337
Constitution Of India, 1950 - Article 72, 161Indian Penal Code, 1860 - Section 201, 302, 364Code of Criminal Procedure, 1973 - Section 433
High Courts10 Oct 2025Disposed Of
Chorma Ice And Cold Storage Pvt. Ltd Vs X
Patna High Court · (2025) 10 PAT CK 1336
Companies Act, 1956 - Section 466(1), 466(3)
High Courts09 Oct 2025Allowed
Savex Technologies Private Limited Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1335
High Courts09 Oct 2025Disposed Of
Umesh Kumar Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1334
Bihar Cooperative Societies Rule, 1959 - Rule 21
High Courts08 Oct 2025Disposed Of
Prabhat Bharti Vs Bihar State University Service Commission
Patna High Court · (2025) 10 PAT CK 1333
High Courts08 Oct 2025Allowed
Raj Kumar Thakur Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1332
High Courts08 Oct 2025Disposed Of
State of Bihar Vs Kamal Ashraf
Patna High Court · (2025) 10 PAT CK 1331