COURT ARCHIVE

Patna High Court judgments, 2025

219 judgments · page 6 of 11

High Courts15 Sept 2025Disposed Of

Chandra Bhushan Kunwar @ Lal Singh Vs State Of Bihar and Ors

Patna High Court · (2025) 09 PAT CK 0774

Code of Criminal Procedure, 1973 - Section 227Protection of Children from Sexual Offences Act, 2012 - Section 8Indian Penal Code, 1860 - Section 34, 323, 341, 427, 448, 504

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High Courts15 Sept 2025Dismissed

Mahendra Kumar Sharma Vs State Of Bihar and Ors

Patna High Court · (2025) 09 PAT CK 0773

Constitution Of India, 1950 - Article 226

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High Courts11 Sept 2025Disposed Of

Nilofar Aisha Vs State Of Bihar and Ors

Patna High Court · (2025) 09 PAT CK 0772

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High Courts10 Sept 2025Disposed Of

Union of India Vs Sunil Kumar Singh

Patna High Court · (2025) 09 PAT CK 0771

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High Courts10 Sept 2025Disposed Of

Jai Prakash Pandey Vs State Of Bihar and Ors

Patna High Court · (2025) 09 PAT CK 0770

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High Courts09 Sept 2025Disposed Of

Ravi Ranjan Kumar Vs State Of Bihar and Ors

Patna High Court · (2025) 09 PAT CK 0769

Bihar Targeted Public Distribution System (Control) Order, 2016 - Section 32(iii), 32(vi)

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High Courts08 Sept 2025Dismissed

Rakesh Kumar Thakur Vs State Of Bihar and Ors

Patna High Court · (2025) 09 PAT CK 0768

Bihar Panchayat Elementary School Service (Appointment, Promotion, Transfer, Disciplinary Proceeding and Service Conditions) Rules, 2020 - Rule 15(iii)

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High Courts08 Sept 2025Dismissed

Ashwini Kumar Vs State Of Bihar and Ors

Patna High Court · (2025) 09 PAT CK 0767

Constitution Of India, 1950 - Article 226, 227Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019 - Rule 56, 67(1)

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High Courts08 Sept 2025Allowed

National Insurance Company Limited Vs Ram Babu Prasad Yadav

Patna High Court · (2025) 09 PAT CK 0766

Legal Services Authorities Act, 1987 - Section 22(C)

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High Courts04 Sept 2025Dismissed

Raghuvansh Prasad Singh Vs State Of Bihar and Ors

Patna High Court · (2025) 09 PAT CK 0765

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High Courts04 Sept 2025Dismissed

Prabhat Sao @ Prabhat Kumar Vs State Of Bihar

Patna High Court · (2025) 09 PAT CK 0763

Indian Penal Code, 1860 - Section 34, 147, 148, 149, 323, 341, 379, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1), 3(2)

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High Courts03 Sept 2025Dismissed

Laliteshwar Kumar Sinha Vs Welfare Housing Cooperative Society Ltd

Patna High Court · (2025) 09 PAT CK 0764

Code of Civil Procedure - Order 22 Rule 4(1), Order 22 Rule 4(2), Order 8 Rule 1

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High Courts02 Sept 2025Disposed Of

Juhi Kumari Vs State Of Bihar and Ors

Patna High Court · (2025) 09 PAT CK 0762

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High Courts02 Sept 2025Dismissed

JD Enterprises Vs State Of Bihar and Ors

Patna High Court · (2025) 09 PAT CK 0761

Central Goods and Services Tax Act, 2017 - Section 107

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High Courts02 Sept 2025Dismissed

Amit Kumar Manjhi @ Santosh Manjhi @ Amit Manjhi Vs State Of Bihar and Ors

Patna High Court · (2025) 09 PAT CK 0760

Indian Penal Code, 1860 - Section 147, 149, 302, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1), 3(2)

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High Courts01 Sept 2025Allowed

Amir Hussain Vs State Of Bihar and Ors

Patna High Court · (2025) 09 PAT CK 0759

Indian Penal Code, 1860 - Section 323Probation of Offenders Act, 1958 - Section 3Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)

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High Courts01 Sept 2025Allowed