High Courts05 Aug 2025Dismissed
Usha Kumari @ Usha Devi Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0854
COURT ARCHIVE
Patna High Court judgments, 2025
219 judgments · page 8 of 11
High Courts05 Aug 2025Disposed Of
Rohit Raj Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0853
High Courts05 Aug 2025Disposed Of
Prakash Mashala Mil Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0852
Air (Prevention and Control of Pollution) Act, 1981 - Section 31(a)
High Courts04 Aug 2025Disposed Of
Mahiuddin Khan Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0855
High Courts01 Aug 2025Allowed
XX Vs State Of Bihar and Ors @RESPONDEN
Patna High Court · (2025) 08 PAT CK 0857
Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 74, 101(5)Indian Penal Code, 1860 - Section 34, 315, 376Protection of Children from Sexual Offences Act, 2012 - Section 4, 17
High Courts01 Aug 2025Allowed
Sheela Sharma Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0856
Indian Penal Code, 1860 - Section 34, 380, 448, 506
High Courts31 Jul 2025Disposed Of
Sushila Devi Vs Divya Sonali @ Divya Sonali Singh
Patna High Court · (2025) 07 PAT CK 1320
High Courts31 Jul 2025Disposed Of
Pinki Kumari Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1319
High Courts31 Jul 2025Disposed Of
Meera Choudhary @ Meera Devi Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1318
High Courts30 Jul 2025Disposed Of
Ashok Mallah Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1316
High Courts29 Jul 2025Allowed
Raushan Kumar Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1321
High Courts29 Jul 2025Disposed Of
Vinay Prakash Vs Bank of India
Patna High Court · (2025) 07 PAT CK 1315
High Courts29 Jul 2025Disposed Of
Geeta Yadav Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1309
Bihar Prohibition and Excise Act, 2016 - Section 30(A), 92Bihar Prohibition and Excise Rules, 2021 - Rule 2, 12(a)
High Courts28 Jul 2025Dismissed
Md Eslam @ Eslam Duniya @ Islam Dhuniya Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1314
Indian Penal Code, 1860 - Section 34, 380, 448, 504Code of Criminal Procedure, 1973 - Section 397, 401, 401(3)
High Courts28 Jul 2025Disposed Of
Gautam Kumar Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1308
High Courts25 Jul 2025Disposed Of
Ram Sakal Pandit Vs Atul Kumar Verma
Patna High Court · (2025) 07 PAT CK 1317
High Courts25 Jul 2025Disposed Of
Shiveshwar Mishra Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1313
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 6, 7, 9, 10
High Courts24 Jul 2025Disposed Of
Ravi Kumar Mahto Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1312
Bihar Panchayat Raj Act, 2006 - Section 18(5)
High Courts24 Jul 2025Disposed Of
Dhananjay Kumar Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1307
Bihar Land Disputes Resolution Act, 2009 - Section 4
High Courts23 Jul 2025Allowed
M/S Kumar Brothers Vs Union of India
Patna High Court · (2025) 07 PAT CK 1311
Central Goods and Services Tax Act, 2017 - Section 4, 75