High Courts18 Feb 2025Disposed Of
Priyanka Kumari Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1263
COURT ARCHIVE
Patna High Court judgments, 2025
219 judgments · page 11 of 11
High Courts15 Feb 2025Allowed
Badrun Duja @ Jugnu @ Bahar @ Badruddoza Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1264
Constitution Of India, 1950 - Article 14Indian Penal Code, 1860 - Section 34, 323, 498(A), 506Code of Criminal Procedure, 1973 - Section 482
High Courts07 Feb 2025Allowed
Arvind Alok Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1259
Bihar Government Servant ( Classification Control and Appeal ) Rules, 2005 - Rule 14(6), 17, 17(3), 17(4)
High Courts06 Feb 2025Disposed Of
Ashok Kumar Yadav Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1257
High Courts06 Feb 2025Dismissed
Surya Bansh Pal Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1256
High Courts05 Feb 2025Dismissed
Bihar State Board of Religious Trusts Vs Ravi Jalan
Patna High Court · (2025) 02 PAT CK 1260
Code of Civil Procedure, 1908 - Section 151, Order 6 Rule 17Bihar Hindu Religious Trusts Act, 1950 - Section 32, 32(3)Evidence Act, 1872 - Section 58
High Courts05 Feb 2025Dismissed
Mahendra Singh Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1258
Indian Penal Code, 1860 - Section 34, 304, 498(A)
High Courts30 Jan 2025Disposed Of
Sanjeev Kumar Divakar Vs State of Bihar And Others
Patna High Court · (2025) 01 PAT CK 1704
Constitution Of India, 1950 - Article 14, 16Bihar Panchyat Elementary Teacher (Employment and Service Conditions) Rules, 2006 - Rule 10
High Courts23 Jan 2025Disposed Of
Jawed Anwar Vs State of Bihar And Others
Patna High Court · (2025) 01 PAT CK 1702
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 - Rule 9
High Courts21 Jan 2025Dismissed
Rajendra Yadav Vs State of Bihar And Others
Patna High Court · (2025) 01 PAT CK 1706
Indian Penal Code, 1860 - Section 34, 149, 302, 307, 323, 341, 379, 504Code of Criminal Procedure, 1973 - Section 161, 378Evidence Act, 1872 - Section 114(g)
High Courts21 Jan 2025Dismissed
State of Bihar Vs Ashok Kumar Tiwari
Patna High Court · (2025) 01 PAT CK 1703
High Courts20 Jan 2025Disposed Of
Ashok Kumar Singh Vs State of Bihar And Others
Patna High Court · (2025) 01 PAT CK 1705
Code of Criminal Procedure, 1973 - Section 144
High Courts17 Jan 2025Allowed
Kanchan Prabha Vs Amit Kumar Sinha
Patna High Court · (2025) 01 PAT CK 1701
Family Court Act, 1984 - Section 19(1)Hindu Marriage Act, 1955 - Section 5, 5(1), 12(1)(C)
High Courts10 Jan 2025Allowed
Ram Pukar Rai Vs State Of Bihar
Patna High Court · (2025) 01 PAT CK 1699
Code of Criminal Procedure, 1973 - Section 200, 202, 482Indian Penal Code, 1860 - Section 120(B), 420, 463, 464, 467, 468, 471
High Courts10 Jan 2025Dismissed
Chandan Kumar Singh Vs State of Bihar
Patna High Court · (2025) 01 PAT CK 1698
High Courts09 Jan 2025Allowed
State of Bihar Vs Himanshu Shekhar
Patna High Court · (2025) 01 PAT CK 1694
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 - Rule 14, 14(2), 17
High Courts08 Jan 2025Dismissed
Anil Kumar Pandey Vs State Of Bihar
Patna High Court · (2025) 01 PAT CK 1700
Indian Penal Code, 1860 - Section 34, 120(B), 201, 302, 363, 364(A), 365Code of Criminal Procedure, 1973 - Section 378Evidence Act, 1872 - Section 25, 26
High Courts07 Jan 2025Dismissed
Dhananjay Kumar Vs State of Bihar
Patna High Court · (2025) 01 PAT CK 1697
High Courts07 Jan 2025Dismissed
Sanjay Kumar Vs State of Bihar
Patna High Court · (2025) 01 PAT CK 1696
Bihar Land Mutation Act, 2011 - Section 9