High Courts22 Jul 2025Disposed Of
Tejbali Singh Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1306
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 9, 10
COURT ARCHIVE
Patna High Court judgments, 2025
219 judgments · page 9 of 11
High Courts21 Jul 2025Disposed Of
Prakash Yadav Vs State of Bihar
Patna High Court · (2025) 07 PAT CK 1305
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 30, 30(4), 45(B)
High Courts18 Jul 2025Disposed Of
Priyanka Sharma Vs Union of India
Patna High Court · (2025) 07 PAT CK 1304
High Courts18 Jul 2025Dismissed
Ramashish Singh Vs State of Bihar
Patna High Court · (2025) 07 PAT CK 1297
High Courts17 Jul 2025Allowed
Sudhir Kumar Sah Vs Manoj Kumar Sah
Patna High Court · (2025) 07 PAT CK 1303
Constitution Of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 52Code of Civil Procedure, 1908 - Order 1 Rule 10(2)0
High Courts16 Jul 2025Allowed
Shekhar Suman Vs State of Bihar
Patna High Court · (2025) 07 PAT CK 1301
Code of Criminal Procedure, 1973 - Section 482
High Courts16 Jul 2025Disposed Of
Girja Shanker Dutt Vs Amit and Ashish Restaurant
Patna High Court · (2025) 07 PAT CK 1298
Bihar Buildings (Lease, Rent & Eviction) Control Act, 1982 - Section 15
High Courts15 Jul 2025Dismissed
Sunil Kumar Gupta Vs State of Bihar
Patna High Court · (2025) 07 PAT CK 1302
High Courts15 Jul 2025Disposed Of
Thakur Jee Mini Rice Mill Vs Allahabad Bank
Patna High Court · (2025) 07 PAT CK 1300
Constitution Of India, 1950 - Article 226
High Courts15 Jul 2025Disposed Of
Jay Prakash Prabhakar Vs State of Bihar
Patna High Court · (2025) 07 PAT CK 1299
Bihar Gram Katchahry Nyay Mitra (Employment, Service Conditions and Duties) Rules, 2007 - Rule 12, 13
High Courts27 Jun 2025Dismissed
Rakesh Singh Vs State Of Bihar
Patna High Court · (2025) 06 PAT CK 0956
Code of Criminal Procedure, 1973 - Section 164, 313, 374(2)Indian Penal Code, 1860 - Section 34, 299, 300, 304, 302
High Courts16 Jun 2025Allowed
Shrawan Paswan @ Laddu Paswan Vs State Of Bihar
Patna High Court · (2025) 06 PAT CK 0955
Code of Criminal Procedure, 1973 - Section 313, 374(2)Indian Penal Code, 1860 - Section 34, 201, 304(B), 306, 498(A)Evidence Act, 1872 - Section 113(B)
High Courts16 Jun 2025Dismissed
Bebi Kumari @ Bebi Devi Vs State Of Bihar
Patna High Court · (2025) 06 PAT CK 0954
Constitution Of India, 1950 - Article 32, 226Code of Civil Procedure, 1908 - Section 11
High Courts16 May 2025Allowed
Lilawati Devi Vs Ranglal Paswan @ Khesari Paswan
Patna High Court · (2025) 05 PAT CK 1256
Code of Civil Procedure, 1908 - Section 151, Order 6 Rule 17, Order 8 Rule 2
High Courts14 May 2025Disposed Of
Singodwala Warehousing and Logistics Pvt. Ltd Vs State of Bihar
Patna High Court · (2025) 05 PAT CK 1255
High Courts12 May 2025Disposed Of
Raja Ram Choudhary Vs Aditya Chandra Jha
Patna High Court · (2025) 05 PAT CK 1254
Code of Civil Procedure, 1908 - Section 151, Order 6 Rule 17, Order 2 Rule 2
High Courts08 May 2025Disposed Of
Lalita Devi Vs Union of India
Patna High Court · (2025) 05 PAT CK 1253
Constitution Of India, 1950 - Article 15
High Courts05 May 2025Allowed
Karanveer Singh Yadav Enterprises Private Limited Vs Union of India
Patna High Court · (2025) 05 PAT CK 1251
Finance Act, 1994 - Section 65(105), 67, 68, 70, 73(1), 78
High Courts30 Apr 2025Dismissed
Suman Kumari Vs State of Bihar
Patna High Court · (2025) 04 PAT CK 1448
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 413Indian Penal Code, 1860 - Section 376, 504, 506Code of Criminal Procedure, 1973 - Section 164, 313
High Courts22 Apr 2025Disposed Of
Vijay Bahadur Singh Vs State Of Bihar
Patna High Court · (2025) 04 PAT CK 1447