High Courts18 Apr 2025Disposed Of
Rekha Sharma Vs Sudhir Kumar
Patna High Court · (2025) 04 PAT CK 1446
Hindu Marriage Act, 1955 - Section; 25, 25(1)
COURT ARCHIVE
Patna High Court judgments, 2025
219 judgments · page 10 of 11
High Courts10 Apr 2025Allowed
Ganga Sagar Giri Vs State of Bihar
Patna High Court · (2025) 04 PAT CK 1444
Code of Criminal Procedure, 1973 - Section 374(2)Indian Penal Code, 1860 - Section 302Arms Act, 1959 - Section 27
High Courts04 Apr 2025Allowed
Meera Devi Vs State Of Bihar
Patna High Court · (2025) 04 PAT CK 1445
Indian Penal Code, 1860 - Section 307, 323, 448, 341, 504, 506Code of Criminal Procedure, 1973 - Section 372, 378, 378(2), 393, 401(4)
High Courts04 Apr 2025Disposed Of
Awadhesh Kumar Upadhayay Vs Bihar School Examination Board Patna
Patna High Court · (2025) 04 PAT CK 1443
High Courts27 Mar 2025Disposed Of
Ishwar Rai Vs State of Bihar
Patna High Court · (2025) 03 PAT CK 1412
Modified Assured Career Progression - Rule 3
High Courts24 Mar 2025Dismissed
Mahesh Kumar @ Mahesh Kumar Raut Vs State of Bihar
Patna High Court · (2025) 03 PAT CK 1413
Indian Penal Code, 1860 - Section 34, 120(B), 302, 414, 467, 468Arms Act, 1959 - Section 25(1)(B)Code of Criminal Procedure, 1973 - Section 173 (2), 190(1)(B), 227, 482
High Courts24 Mar 2025Allowed
Manoj Kumar Agrawal Vs Gayatri Devi
Patna High Court · (2025) 03 PAT CK 1411
Code of Civil Procedure, 1908 - Section 151, Order 23 Rule 3
High Courts21 Mar 2025Disposed Of
Rewati Kant Singh Vs State of Bihar
Patna High Court · (2025) 03 PAT CK 1410
Constitution Of India, 1950 - Article 14
High Courts20 Mar 2025Disposed Of
Anand Kumar Jha Vs State of Bihar
Patna High Court · (2025) 03 PAT CK 1408
High Courts17 Mar 2025Allowed
Abhay Kumar Srivastava Vs Union of India
Patna High Court · (2025) 03 PAT CK 1409
Administrative Tribunal Act, 1985 - Section 19, 21
High Courts17 Mar 2025Disposed Of
Ujjawal Prashant Vs Union Public Service Commision and Ors
Patna High Court · (2025) 03 PAT CK 1407
High Courts07 Mar 2025Disposed Of
Jay Shankar Jha Vs State of Bihar
Patna High Court · (2025) 03 PAT CK 1404
High Courts05 Mar 2025Dismissed
Sarika Murarka Vs Union of India
Patna High Court · (2025) 03 PAT CK 1405
High Courts04 Mar 2025Allowed
Qaiyum Vs State of Bihar
Patna High Court · (2025) 03 PAT CK 1406
Constitution Of India, 1950 - Article 226Indian Penal Code, 1860 - Section 413, 414, 467Essential Commodities Act, 1955 - Section 7
High Courts28 Feb 2025Dismissed
Kamleshwar Thakur Vs Angad Thakur And Others
Patna High Court · (2025) 02 PAT CK 1268
Code of Civil Procedure, 1908 - Section 151, Order 6 Rule 17
High Courts28 Feb 2025Dismissed
Upendra Manjhi Vs Prakash Manjhi
Patna High Court · (2025) 02 PAT CK 1266
Code of Civil Procedure, 1908 - Order 6 Rule 17
High Courts27 Feb 2025Dismissed
M/S R.S Construction Vs Bihar Police Building Construction Corporation
Patna High Court · (2025) 02 PAT CK 1267
Indian Penal Code, 1860 - Section 120(B), 420, 467, 468, 471, 511
High Courts21 Feb 2025Dismissed
Mohan Mishra Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1265
High Courts20 Feb 2025Dismissed
Nag Narayan Singh Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1262
High Courts20 Feb 2025Dismissed
Rajeev Kumar Vs Vice-Chancellor-cum-Chairman, Academic Council, Patna University Patna
Patna High Court · (2025) 02 PAT CK 1261