High Courts10 Dec 1948
Province of Bihar Vs Bhagwat Prasad
Patna High Court · (1949) CriLJ 682
Penal Code, 1860 (IPC) — Section 511
COURT ARCHIVE
Patna High Court judgments, 1948
135 judgments · page 1 of 7
High Courts01 Dec 1948
Karu Mian and Others Vs Kadar Lal
Patna High Court · (1949) CriLJ 699
Criminal Procedure Code, 1898 (CrPC) — Section 248, 259
High Courts01 Dec 1948Allowed
Pradyaman Prasad Singh Vs Mahadeo Singh and Others
Patna High Court · AIR 1950 Patna 85
Transfer of Property Act, 1882 — Section 91
High Courts01 Dec 1948
Karu Mian and Others Vs Kedar Lal
Patna High Court · AIR 1949 Patna 344
Criminal Procedure Code, 1898 (CrPC) — Section 495(2)Penal Code, 1860 (IPC) — Section 143, 379
High Courts30 Nov 1948
Rang Bahadur Rai and Others Vs The King
Patna High Court · AIR 1949 Patna 317
Criminal Procedure Code, 1898 (CrPC) — Section 318, 349
High Courts30 Nov 1948
Shyam Sunder Singh Vs Kaluram Agarwala and Others
Patna High Court · AIR 1949 Patna 291
Court Fees Act, 1870 — Section 5, 7(iv)(c), 7(v)(a)
High Courts26 Nov 1948
Lalu Gope Vs The King
Patna High Court · (1949) CriLJ 575
Bihar Maintenance of Public Order Act, 1947 — Section 2(1)Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts20 Nov 1948
Sudagar Chaudhary Vs Radharaman Prasad and Another
Patna High Court · AIR 1949 Patna 333
Bihar and Orissa Village Administration Act, 1922 — Section 78Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Nov 1948
Rajeshwar Prasad Singh Vs The Province of Bihar
Patna High Court · (1949) CriLJ 676
Criminal Procedure Code, 1898 (CrPC) — Section 242, 537
High Courts29 Oct 1948
The King Vs Moule Bux and Others
Patna High Court · AIR 1949 Patna 233
Criminal Procedure Code, 1898 (CrPC) — Section 342, 494
High Courts29 Oct 1948
Muktilal Agarwala Vs The Tin Plate Co, of India Ltd.
Patna High Court · AIR 1949 Patna 337
High Courts27 Oct 1948
Raghunandan Yadav and Another Vs Province of Bihar
Patna High Court · AIR 1949 Patna 262
Criminal Procedure Code, 1898 (CrPC) — Section 369, 491, 491(2)
High Courts05 Oct 1948
Nalinaksha Ghosh and Another Vs Suleman and Others
Patna High Court · AIR 1949 Patna 447
Limitation Act, 1963 — Section 20
High Courts01 Oct 1948
Bankey Behari Singh and Others Vs Ramsaran Gope and Others
Patna High Court · AIR 1949 Patna 302
Bakasht Restoration Act, 1938 — Section 3
High Courts29 Sept 1948
Rama Bahadur Kamakshya Narain Singh Vs Harkhu Singh
Patna High Court · AIR 1949 Patna 265
Chotanagpur Tenancy Act, 1908 — Section 19, 43
High Courts28 Sept 1948
PROVINCE OF BIHAR Vs RAI BAHADUR KHETRA MOHAN KUNAR.
Patna High Court · AIR 1949 Patna 418 : (1949) 17 ITR 286
Bihar Agricultural Income Tax Act, 1938 — Section 25(2), 26
High Courts24 Sept 1948
Prithwi Chand Lal Choudhury Vs Sm. Oramba Sundari Dasi
Patna High Court · AIR 1949 Patna 338
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27, 151
High Courts24 Sept 1948Dismissed
Baidya Nath Banerji Vs Himangsu Bala Bose and Another
Patna High Court · AIR 1950 Patna 90
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts22 Sept 1948
Mt. Moti Kuer and Another Vs S.M. Usman and Others
Patna High Court · AIR 1949 Patna 304
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47, 65
High Courts22 Sept 1948Allowed
Tribeni Tewari and Another Vs Sheo Singh and Others
Patna High Court · AIR 1952 Patna 325
Bihar Tenancy Act, 1885 — Section 52B