High Courts08 Sept 1948
Alauddin Vs Biran and Others
Patna High Court · AIR 1949 Patna 259
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 103
COURT ARCHIVE
Patna High Court judgments, 1948
156 judgments · page 3 of 8
High Courts07 Sept 1948
Maqbool Alam Khan Vs Mt. Khodaija Begum
Patna High Court · AIR 1949 Patna 133
Civil Procedure Code, 1908 (CPC) — Section 115, 144, 144(1)
High Courts07 Sept 1948
Brindaban Bihari Lal Vs Badri Prasad Mahaseth
Patna High Court · AIR 1949 Patna 335
Civil Procedure Code, 1908 (CPC) — Section 47Public Demands Recovery Act — Section 19(2)
High Courts06 Sept 1948
The King Vs Harihar Singh and Others
Patna High Court · AIR 1949 Patna 230
Penal Code, 1860 (IPC) — Section 148, 324, 325
High Courts01 Sept 1948Dismissed
Bhagwan Das Vs Janak Lal Thakur and Others
Patna High Court · AIR 1952 Patna 255
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 11(3)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts26 Aug 1948
Laldhari Kuer and Others Vs Uma Shanker Prasad and Others
Patna High Court · AIR 1949 Patna 500
Bihar Tenancy Act, 1885 — Section 161, 167, 65
High Courts19 Aug 1948
Gauri Shankar Vs Ambika Dutt and Others
Patna High Court · AIR 1954 Patna 196 : (1953) 1 BLJR 379
High Courts19 Aug 1948
Ramdeo Singh and Others Vs Raj Narain Singh and Another
Patna High Court · AIR 1949 Patna 278
Suits Valuation Act, 1887 — Section 11, 11(1)(b)
High Courts19 Aug 1948
The Governor-General in Council Vs Kasiram Marwari
Patna High Court · AIR 1949 Patna 268
Limitation Act, 1963 — Article 30, 31Railways Act, 1890 — Section 77
High Courts16 Aug 1948Dismissed
Damodar Jha Vs Mahangu Jha and Others
Patna High Court · AIR 1952 Patna 93
Bihar Tenancy Act, 1885 — Section 26B, 26N
High Courts12 Aug 1948Allowed
Rehi Damodar Laljee Vs Sone Basant Lal and Others
Patna High Court · AIR 1952 Patna 333
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 34 Rule 5, Order 34 Rule 6, 42, 47
High Courts10 Aug 1948
Mt. Mantorni Vs Krishna Ballabh Rai and Others
Patna High Court · AIR 1949 Patna 340
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Aug 1948
Kala Devi and Others Vs Khelu Rai and Others
Patna High Court · AIR 1949 Patna 124
Santhal Parganas Settlement Regulations, 1872 — Section 27(3)
High Courts10 Aug 1948Allowed
Visheshwar Singh Vs Province of Bihar
Patna High Court · AIR 1952 Patna 129
Bihar Sales Tax Act, 1944 — Section 2Specific Relief Act, 1877 — Section 42
High Courts09 Aug 1948
Kaluram Agarwalla Vs Shayam Sunder and Others
Patna High Court · AIR 1949 Patna 128
Civil Procedure Code, 1908 (CPC) — Section 51, 73
High Courts05 Aug 1948
Anis Imam and Another Vs Daughter of Jamunabai and Others
Patna High Court · AIR 1949 Patna 117
Limitation Act, 1963 — Section 14
High Courts03 Aug 1948
Raghu Singh and Others Vs Bhairo Prasad Trigunait and Others
Patna High Court · AIR 1949 Patna 105
Criminal Procedure Code, 1898 (CrPC) — Section 526(1)Penal Code, 1860 (IPC) — Section 143
High Courts03 Aug 1948
Raghu Singh and Others Vs Bhairo Prasad Trigunait and Others,
Patna High Court · (1949) CriLJ 176
Penal Code, 1860 (IPC) — Section 143, 379
High Courts30 Jul 1948
Nek Mohammad and Others Vs The Province of Bihar
Patna High Court · (1949) CriLJ 44
General Clauses Act, 1897 — Section 3, 4A, 8Government of India Act, 1935 — Section 100, 102, 104, 107, 49
High Courts30 Jul 1948
Akhouri Bikramajit Persad and Others Vs Girwar Prasad Narain Singh
Patna High Court · AIR 1949 Patna 363
Court Fees Act, 1870 — Section 7(iv)(c), 7(v)