High Courts09 Apr 1948
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs RAMACHANDRA KESHARDEO.
Patna High Court · AIR 1949 Patna 181 : (1948) 16 ITR 150
Income Tax Act, 1961 — Section 14, 2, 3, 4
COURT ARCHIVE
Patna High Court judgments, 1948
156 judgments · page 5 of 8
High Courts09 Apr 1948
Jangal Singh and Others Vs Mukund Kumar and Others
Patna High Court · AIR 1948 Patna 446
Transfer of Property Act, 1882 — Section 107, 110
High Courts08 Apr 1948
Matadin Sharma Vs The King
Patna High Court · AIR 1949 Patna 44
Criminal Procedure Code, 1898 (CrPC) — Section 516A
High Courts08 Apr 1948
Bhabani Prasad Chandra Vs The King
Patna High Court · AIR 1949 Patna 41
Criminal Procedure Code, 1898 (CrPC) — Section 491Penal Code, 1860 (IPC) — Section 379, 75
High Courts07 Apr 1948Dismissed
King Emperor Vs Sheo Shanker Singh
Patna High Court · AIR 1954 Patna 109
Criminal Procedure Code, 1898 (CrPC) — Section 164, 164(3), 401, 402Evidence Act, 1872 — Section 114, 133, 3Penal Code, 1860 (IPC) — Section 302, 396
High Courts07 Apr 1948
Kameshwar Lal Vs The King
Patna High Court · AIR 1948 Patna 406
Penal Code, 1860 (IPC) — Section 406
High Courts06 Apr 1948
Erfan Ali Choudhary Vs The King
Patna High Court · AIR 1948 Patna 418
Cinematograph Act, 1918 — Section 6
High Courts06 Apr 1948
Jagarnath Singh and Others Vs Francis Kharia and Others
Patna High Court · AIR 1948 Patna 414
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts05 Apr 1948Dismissed
Ramnath Ram Vs Jamuna Prasad and Others
Patna High Court · AIR 1952 Patna 95
Bihar Tenancy Act, 1885 — Section 48A
High Courts02 Apr 1948
Purna Chandra Tewari and Others Vs Gobinda Mishra and Others
Patna High Court · AIR 1952 Patna 101
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 33Transfer of Property Act, 1882 — Section 60
High Courts31 Mar 1948
Kamla Prasad and others Vs Bhikhan Mahton and others
Patna High Court · (1948) 03 PAT CK 0017
High Courts31 Mar 1948
Hardi Ram Pandey Vs Kali Prasad Singh and Others
Patna High Court · AIR 1949 Patna 79
High Courts23 Mar 1948Dismissed
Harihar Prosad Singh and Others Vs Ganga Singh and Others
Patna High Court · AIR 1952 Patna 331
Limitation Act, 1908 — Article 182(4)
High Courts23 Mar 1948
Amarnath Ghose Vs Abhoy Kumar Singh and Others
Patna High Court · AIR 1949 Patna 24
Transfer of Property Act, 1882 — Section 58, 58(b), 65A
High Courts19 Mar 1948
P.C. Lall Choudhary Vs The Commr. of Income Tax
Patna High Court · AIR 1949 Patna 126
Income Tax Act, 1961 — Section 66(1), 9, 9(1)
High Courts18 Mar 1948
Srinivas Ramkumar Vs Commissioner of Income Tax
Patna High Court · AIR 1949 Patna 211
Income Tax Act, 1961 — Section 66(2)
High Courts18 Mar 1948
MESSRS. SRINIVAS RAMKUMAR Vs COMMISSIONER OF Income Tax.
Patna High Court · (1948) 16 ITR 254
Income Tax Act, 1961 — Section 66
High Courts18 Mar 1948Allowed
Thakurji and Another Vs Raghveshsurendra Sahi
Patna High Court · AIR 1952 Patna 336
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Court Fees Act, 1870 — Article 17, 7Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts17 Mar 1948
JADUNANDAN SAHU DEOKISANRAM Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1949 Patna 215 : (1948) 16 ITR 175
Income Tax Act, 1961 — Section 66