High Courts10 Mar 1948
Umakant Rai Vs Jitendra Narain and Another
Patna High Court · AIR 1949 Patna 97
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
COURT ARCHIVE
Patna High Court judgments, 1948
156 judgments · page 6 of 8
High Courts10 Mar 1948
Kamakshya Narain Singh Bahadur Vs Baldeo Sahai and Others
Patna High Court · AIR 1950 Patna 97
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, 11Evidence Act, 1872 — Section 44
High Courts05 Mar 1948Dismissed
Dr. Parmanand Verma Vs Satnarain Prasad and Another
Patna High Court · AIR 1952 Patna 99
Bihar Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts05 Mar 1948Dismissed
Hriday Narain and Another Vs Haricharan Tiwari and Others
Patna High Court · AIR 1952 Patna 81
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 91
High Courts05 Mar 1948
Maharaja Pratap Udai Nath Shahi Deo Vs Sara Lal Durga Prasad Nath Shahi Deo and Others
Patna High Court · AIR 1949 Patna 39
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 82Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts03 Mar 1948Dismissed
Rajibnath Mukherjee Vs Chota Nagpur Banking Association Ltd.
Patna High Court · AIR 1951 Patna 515
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Mar 1948
Baburam Mahto and Others Vs Girish Nandan Singh and Another
Patna High Court · AIR 1949 Patna 459
Bihar Tenancy Act, 1885 — Section 112A(c), 112A(d)
High Courts26 Feb 1948
Chiranji Lall and Another Vs Durga Dutt Tripathi
Patna High Court · AIR 1948 Patna 299
Penal Code, 1860 (IPC) — Section 341, 79
High Courts24 Feb 1948
Dharnidhar Vs Kanhji Sahay
Patna High Court · AIR 1949 Patna 250
Contract Act, 1872 — Section 23
High Courts24 Feb 1948
The Governor-General in Council Vs Jamuna Das Agarwala
Patna High Court · AIR 1949 Patna 119
Contract Act, 1872 — Section 152, 161Railways Act, 1890 — Section 72
High Courts24 Feb 1948
Padamlochan Mahapatra Vs Budhram Christian and Others
Patna High Court · AIR 1949 Patna 85
High Courts24 Feb 1948
Laxmi Narayan Panda Vs Panchanan Khan and Others
Patna High Court · AIR 1949 Patna 78
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55
High Courts20 Feb 1948
Santi Lal and Others Vs Jogendra Nath Gorain
Patna High Court · AIR 1948 Patna 407
High Courts18 Feb 1948
Balmakund Khatry Vs Hari Narain and Others
Patna High Court · AIR 1949 Patna 31
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(3), 11(4)Civil Procedure Code, 1908 (CPC) — Section 60
High Courts17 Feb 1948
Ramanand Pathak and Others Vs Bindhachal Tewari and Others
Patna High Court · AIR 1948 Patna 416
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 95
High Courts17 Feb 1948
Mohammad Farooq Vs Governor General in Council
Patna High Court · AIR 1949 Patna 93
Civil Procedure Code, 1908 (CPC) — Section 103, 80
High Courts17 Feb 1948
Emperor Vs Sheonath Ram and Another
Patna High Court · AIR 1948 Patna 291
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Feb 1948Allowed
Abdul Gafoor Vs Sagun Choudhary and Others
Patna High Court · AIR 1952 Patna 321
Transfer of Property Act, 1882 — Section 60, 78, 92, 94
High Courts16 Feb 1948
Mt. Kishori Kuer and Others Vs Parmeshwar Missir and Others
Patna High Court · AIR 1948 Patna 457