High Courts18 Dec 1919
Sheikh Azmat Vs Bibi Tamzan
Patna High Court · 56 Ind. Cas. 490
Bengal Tenancy Act, 1885 — Section 161(a), 170, 170(3)
COURT ARCHIVE
Patna High Court judgments, 1919
168 judgments · page 1 of 9
High Courts24 Nov 1919
Suggi Lal Durji and Others Vs Sheikh Mohammad Wali Ullah and Others
Patna High Court · 56 Ind. Cas. 756
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107
High Courts15 Oct 1919
Pir Ali Kasab and Others Vs Emperor
Patna High Court · 56 Ind. Cas. 437
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 118Penal Code, 1860 (IPC) — Section 295, 429
High Courts30 Sept 1919
Baijnath Mahton and Another Vs Emperor
Patna High Court · 59 Ind. Cas. 557
Penal Code, 1860 (IPC) — Section 109, 114, 147, 323, 325
High Courts27 Sept 1919
Raghu Singh Vs Emperor
Patna High Court · 56 Ind. Cas. 592
Penal Code, 1860 (IPC) — Section 456, 457
High Courts21 Aug 1919
Heramba Nath Bandopadhya Vs Surendra Nath Mittra and Another
Patna High Court · AIR 1919 Patna 454 : 53 Ind. Cas. 20
Civil Procedure Code, 1908 (CPC) — Section 129, 47Evidence Act, 1872 — Section 18, 92Transfer of Property Act, 1882 — Section 54
High Courts21 Aug 1919
Musammat Golab Kuer and Another Vs Musammat Bibi Saira and Another
Patna High Court · AIR 1919 Patna 372 : 53 Ind. Cas. 41
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Aug 1919
Bhajan Ahir Vs Musammat Gangeshwar Kuar
Patna High Court · 53 Ind. Cas. 37
Civil Procedure Code, 1908 (CPC) — Section 94
High Courts16 Aug 1919
Badri Chaudhuri and Others Vs Harbans Jha and Others
Patna High Court · AIR 1919 Patna 447 : 53 Ind. Cas. 114
Civil Procedure Code, 1908 (CPC) — Section 47, 66Limitation Act, 1963 — Section 28
High Courts16 Aug 1919
Brindaban Chander Choubey Vs Babu Gour Chandra Ray and Others
Patna High Court · 56 Ind. Cas. 155
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107
High Courts15 Aug 1919
E.W.C. Moore and Another Vs Makhan Singh
Patna High Court · AIR 1919 Patna 254 : 53 Ind. Cas. 180
Transfer of Property Act, 1882 — Section 105, 106, 116, 117
High Courts14 Aug 1919
In Re: The Bhikanpur Sugar Concern
Patna High Court · 53 Ind. Cas. 301
Income Tax Act, 1918 — Section 2(1)(6), 4, 51
High Courts13 Aug 1919
Sheikh Muhammad Kabir and Another Vs Shahdeo Sukul and Others
Patna High Court · AIR 1919 Patna 236 : 52 Ind. Cas. 873
Transfer of Property Act, 1882 — Section 52, 53
High Courts09 Aug 1919
Sheikh Ahmed Husain @ Muhammad Yehya and Others Vs Sheikh Ghulam Ali Ashgar
Patna High Court · AIR 1919 Patna 313 : 52 Ind. Cas. 866
High Courts08 Aug 1919
Prem Sukh Das and Others Vs Ram Bujhawan Mahto and Others
Patna High Court · 52 Ind. Cas. 964
Contract Act, 1872 — Section 16
High Courts08 Aug 1919
Babu Chhakowri Vs The Secretary of State for India and Others
Patna High Court · 52 Ind. Cas. 990
Specific Relief Act, 1963 — Section 42
High Courts08 Aug 1919
Gopalji Sah Vs Musammat Manbirti Kuer and Others
Patna High Court · 52 Ind. Cas. 996
High Courts07 Aug 1919
Pandey Satdeo Narain Vs Radhey Kuar
Patna High Court · 53 Ind. Cas. 9
Limitation Act, 1963 — Section 15
High Courts07 Aug 1919
Lokoram, Minor, through Grandmother Mani Kuari Vs Bidya Ram Mahto and Another
Patna High Court · 53 Ind. Cas. 43
Evidence Act, 1872 — Section 116