High Courts11 Feb 1919
Musammat Dukhno Vs Munshi Sahu
Patna High Court · AIR 1919 Patna 548 : 52 Ind. Cas. 439
Civil Procedure Code, 1908 (CPC) — Section 115, 148Limitation Act, 1963 — Section 18, 5
COURT ARCHIVE
Patna High Court judgments, 1919
168 judgments · page 9 of 9
High Courts31 Jan 1919
Baikuntha Gorain and Another Vs Ganga Prasad Trivedi and Another
Patna High Court · 70 Ind. Cas. 976
Chota Nagpur Tenancy Act, 1808 — Section 5
High Courts31 Jan 1919
Lal Nilmani Nath Sahi Vs Rai Bahadur Baldeo Das Bista
Patna High Court · AIR 1919 Patna 343 : 52 Ind. Cas. 185
Chotanagpur Tenancy Act, 1908 — Section 215(3), 224
High Courts31 Jan 1919
Rampal Ram Vs Suba Singh
Patna High Court · AIR 1919 Patna 414 : 53 Ind. Cas. 83
High Courts30 Jan 1919
Nageshwar Prasad Vs Bachu Singh
Patna High Court · 53 Ind. Cas. 79
Evidence Act, 1872 — Section 17, 20, 68, 70
High Courts15 Jan 1919
Aditya Prasad and Others Vs Parmananda Patel and Others
Patna High Court · AIR 1919 Patna 409 : 53 Ind. Cas. 96
Transfer of Property Act, 1882 — Section 43