High Courts11 Apr 1919Dismissed
Ratnakar Gountia Vs Chamra Satpasty
Patna High Court · (1919) 04 PAT CK 0004
COURT ARCHIVE
Patna High Court judgments, 1919
168 judgments · page 8 of 9
High Courts08 Apr 1919
Kusum Sao Vs Janak Lal
Patna High Court · AIR 1919 Patna 362 : 52 Ind. Cas. 219
Criminal Procedure Code, 1898 (CrPC) — Section 195, 409Penal Code, 1860 (IPC) — Section 211
High Courts08 Apr 1919
Seth Jahar Mal Vs G.M. Pritchard
Patna High Court · AIR 1919 Patna 503 : 52 Ind. Cas. 225
High Courts08 Apr 1919
Tekait Harnarayan Singh Vs Darshan Deo
Patna High Court · AIR 1924 Patna 560
Limitation Act, 1963 — Article 139 Schedule 1Specific Relief Act, 1877 — Section 42Transfer of Property Act, 1882 — Section 116
High Courts07 Apr 1919Dismissed
Maharaja Kesho Prasad Singh Vs Babu Shiva Saran Lal
Patna High Court · (1919) 04 PAT CK 0016
High Courts04 Apr 1919Allowed
Jugal Kishore Sah Vs Shambhu Nath Pande
Patna High Court · (1919) 04 PAT CK 0018
High Courts04 Apr 1919Allowed
Raghuber Das Mahant Vs Raja Nataber Singh
Patna High Court · (1919) 04 PAT CK 0003
High Courts28 Mar 1919
Babu Bhekdhari Singh Vs Rai Bahadur Baijnath Goenka
Patna High Court · (1919) 03 PAT CK 0004
High Courts27 Mar 1919
Thakur Parmod Banabihari Vs C.G. Atkins and Others
Patna High Court · AIR 1919 Patna 442 : 53 Ind. Cas. 106
Bengal Tenancy Act, 1885 — Section 120, 20, 21
High Courts27 Mar 1919
Emamuddin Vs Saiyid Mohammad Rashidul Huq and Others
Patna High Court · AIR 1919 Patna 398 : 53 Ind. Cas. 110
Bengal Tenancy Act, 1885 — Section 22, 22(2)
High Courts25 Mar 1919Dismissed
Thakur Prasad Aurora Vs Manager, Barabhum Encumbered Estate
Patna High Court · (1919) 03 PAT CK 0008
High Courts24 Mar 1919
Sheo Narain Singh and Others Vs Ram Pertap Rai
Patna High Court · AIR 1919 Patna 567 : 53 Ind. Cas. 939
Criminal Procedure Code, 1898 (CrPC) — Section 203, 204(3)
High Courts14 Mar 1919Allowed
Ramghulam Singh and others Vs Sheodeonarain Singh
Patna High Court · (1919) 03 PAT CK 0007
High Courts20 Feb 1919Dismissed
Naurang Ram Sahu Vs Bhakhori Mandar
Patna High Court · (1919) 02 PAT CK 0002
High Courts14 Feb 1919Dismissed
Babu Jatadhari Singh Vs Babu Baldeo Lal
Patna High Court · (1919) 02 PAT CK 0003