High Courts08 May 1919
Bir Kishore Roy Vs Emperor
Patna High Court · AIR 1919 Patna 279 : 52 Ind. Cas. 599
Legal Practitioners Act, 1879 — Section 13, 13(b)
COURT ARCHIVE
Patna High Court judgments, 1919
168 judgments · page 7 of 9
High Courts07 May 1919
Musammat Ram Dai Vs Ram Chandrabali Debi
Patna High Court · AIR 1919 Patna 572 : 52 Ind. Cas. 446
Registration Act, 1908 — Section 28
High Courts07 May 1919
Bashir Ali and Others Vs Emperor
Patna High Court · AIR 1919 Patna 493 : 52 Ind. Cas. 273
Penal Code, 1860 (IPC) — Section 161, 409
High Courts05 May 1919
Mohan Das Pujhari Vs Emperor
Patna High Court · AIR 1919 Patna 45 : 59 Ind. Cas. 322
Legal Practitioners Act, 1879 — Section 36
High Courts05 May 1919Dismissed
Kali Prosad Tewari Vs Mahabir Tewari
Patna High Court · (1919) 05 PAT CK 0003
High Courts02 May 1919
Lachmi Narain and Another Vs Emperor
Patna High Court · AIR 1919 Patna 452 : 53 Ind. Cas. 150
Criminal Procedure Code, 1898 (CrPC) — Section 103, 190, 200
High Courts01 May 1919Dismissed
Brij Kishore Lal Vs Pratap Narain
Patna High Court · (1919) 05 PAT CK 0009
High Courts25 Apr 1919
Sheo Prasad Mander Vs Bateswar Mahton
Patna High Court · (1919) 04 PAT CK 0006
High Courts24 Apr 1919Allowed
Rangu Mandal Vs Chatternath Chowdhury
Patna High Court · (1919) 04 PAT CK 0014
High Courts16 Apr 1919Allowed
Sukuru Mali Vs Sri Brahmapura Balbhadra Mahaprabhu
Patna High Court · (1919) 04 PAT CK 0020
High Courts14 Apr 1919Dismissed
Kali Charan Roy Vs Maharaja Bahadur Kesho Prasad Singh
Patna High Court · (1919) 04 PAT CK 0015
High Courts14 Apr 1919Dismissed
Sarjug Singh Vs Jagmohan Singh
Patna High Court · (1919) 04 PAT CK 0012
High Courts14 Apr 1919Dismissed
Madanmohan Panigrahy Vs Bandu Barik
Patna High Court · (1919) 04 PAT CK 0005
High Courts14 Apr 1919Dismissed
Babu Sat Narayan Singh Vs Anant Prosad
Patna High Court · (1919) 04 PAT CK 0002
High Courts11 Apr 1919
Mahant Gobind Ramanuj Das Vs Rani Debendrabala Dasi
Patna High Court · AIR 1919 Patna 507 : 52 Ind. Cas. 231