High Courts23 Jun 1919
Kariman Ahir and Others Vs Nirmal Kumar and Another
Patna High Court · AIR 1919 Patna 144 : 52 Ind. Cas. 181
Village Chaukidari Act, 1870 — Section 51
COURT ARCHIVE
Patna High Court judgments, 1919
168 judgments · page 5 of 9
High Courts23 Jun 1919
Sukhdeo Missir Vs Monoolall Sahu
Patna High Court · AIR 1919 Patna 522 : 52 Ind. Cas. 280
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 109, 211
High Courts23 Jun 1919
Hari Singh and Others Vs Kanchan Mahto
Patna High Court · AIR 1919 Patna 519 : 52 Ind. Cas. 276
Penal Code, 1860 (IPC) — Section 430
High Courts23 Jun 1919Allowed
Munshi Juthan Lal Vs Ram Dat Singh
Patna High Court · (1919) 06 PAT CK 0002
High Courts20 Jun 1919
Lalji Tewari and Dipak Tewari Vs Emperor
Patna High Court · AIR 1919 Patna 350 : 52 Ind. Cas. 193
Civil Procedure Code, 1908 (CPC) — Section 115, 2Criminal Procedure Code, 1898 (CrPC) — Section 185, 195, 3General Clauses Act, 1897 — Section 3(15)
High Courts20 Jun 1919
Bhadai Sahu Vs Shaikh Manowar Ali and Another and Saiyid Mir Badaruddin and Others
Patna High Court · 52 Ind. Cas. 125
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Jun 1919
Emperor Vs Nand Kishore Prasad
Patna High Court · AIR 1919 Patna 384 : 52 Ind. Cas. 491
Penal Code, 1860 (IPC) — Section 109, 420, 477, 477A
High Courts19 Jun 1919
Darogi Chamar and Others Vs Emperor
Patna High Court · AIR 1919 Patna 529 : 52 Ind. Cas. 421
Criminal Procedure Code, 1898 (CrPC) — Section 367, 424Penal Code, 1860 (IPC) — Section 411
High Courts16 Jun 1919
Lachmi Narain Agarwala Vs Kali Prosonno Bhattacharji and Others
Patna High Court · AIR 1919 Patna 465 : 52 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Jun 1919
Balak Mahton and Another Vs Mathura Ram Dubey and Others and Rajani Kanta Ram Dubey and Others Padarath Misser Vs Mathura Prasad Ram Dubey and Others and Rajani Kanta Ram Dubey and Others
Patna High Court · 52 Ind. Cas. 267
Land Registration Act, 1876 — Section 78
High Courts13 Jun 1919
Daroga Chowdhury and Others Vs Emperor
Patna High Court · AIR 1919 Patna 578(2) : 52 Ind. Cas. 398
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts13 Jun 1919
Rampadarath Singh and Others Vs Sohrai Koeri
Patna High Court · (1919) 06 PAT CK 0001
Registration Act, 1908 — Section 17
High Courts12 Jun 1919
Jadubar Singh Vs Emperor
Patna High Court · AIR 1919 Patna 375(1) : 52 Ind. Cas. 494
Penal Code, 1860 (IPC) — Section 147
High Courts05 Jun 1919
Maharaia Kesho Prasad Singh Bahadur Vs Harbans Lal and Others
Patna High Court · 53 Ind. Cas. 85
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 15, 3
High Courts04 Jun 1919
Seth Hukum Chand and Others Vs Raja Ran Bahadur Singh and Another
Patna High Court · 53 Ind. Cas. 833
Transfer of Property Act, 1882 — Section 52
High Courts02 Jun 1919
Raja Wazir Narain Singh Vs Rani Jagadamba Kueri
Patna High Court · 52 Ind. Cas. 407
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts30 May 1919
Rajkumar Girwar Prasad Singh Vs Rameswar Lal Bhagat
Patna High Court · AIR 1919 Patna 383 : 52 Ind. Cas. 461
Civil Procedure Code, 1908 (CPC) — Section 2, 47