High Courts08 Jul 1919
Moulvi Hamid Hasan and Nirsu Narain Singh Vs Shahzad Khan and Another
Patna High Court · AIR 1919 Patna 143(1)
Contract Act, 1872 — Section 230
COURT ARCHIVE
Patna High Court judgments, 1919
168 judgments · page 4 of 9
High Courts08 Jul 1919
Babu Jugul Kishore Vs Bachinder Mohan and Others
Patna High Court · 52 Ind. Cas. 416
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts07 Jul 1919
Madhab Koeri Vs Baikuntha Karmaker and Others
Patna High Court · AIR 1919 Patna 561 : 52 Ind. Cas. 338
Contract Act, 1872 — Section 64, 65Specific Relief Act, 1963 — Section 38, 41
High Courts07 Jul 1919
Mahabir Singh and Others Vs Deoki Rai
Patna High Court · AIR 1919 Patna 328 : 52 Ind. Cas. 137
Bengal Tenancy Act, 1885 — Section 155
High Courts04 Jul 1919
Pandit Brij Krishna Das and Others Vs Choudhury Murli Rai and Others
Patna High Court · 56 Ind. Cas. 316
SUITS VALUATION ACT, 1887 — Section 8
High Courts03 Jul 1919
Lalu Pandit and Another Vs Emperor
Patna High Court · AIR 1919 Patna 488 : 53 Ind. Cas. 153
Opium Act, 1878 — Section 14, 9(c), 9(e)
High Courts02 Jul 1919
Punjab Singh and Sheodhary Singh and Others Vs Ramautar Singh and Others
Patna High Court · 52 Ind. Cas. 348
Evidence Act, 1872 — Section 23
High Courts02 Jul 1919
Ram Khelawan Thakur Vs Emperor
Patna High Court · AIR 1919 Patna 457 : 52 Ind. Cas. 430
Penal Code, 1860 (IPC) — Section 325, 403, 406
High Courts02 Jul 1919
Hanuman Bux and Others Vs Lal Nilmoni Nath Sahi Deo
Patna High Court · AIR 1919 Patna 566 : 52 Ind. Cas. 335
High Courts26 Jun 1919
Shaikh Abdul Aziz and Others Vs Musammat Bibi Tauhidunnissa
Patna High Court · AIR 1919 Patna 474 : 52 Ind. Cas. 380
High Courts26 Jun 1919
Pande Satdeo Narain Vs Ramayan Tewari
Patna High Court · AIR 1919 Patna 494 : 52 Ind. Cas. 1002
High Courts26 Jun 1919
Lala Lachmi Narayan Lal and Others Vs Maharaja Bahadur Kesho Prasad Singh
Patna High Court · 52 Ind. Cas. 147
High Courts25 Jun 1919
Sheo Barat Singh Vs Padarath Mahton and Others
Patna High Court · AIR 1919 Patna 392(2) : 52 Ind. Cas. 473
Transfer of Property Act, 1882 — Section 72, 76
High Courts24 Jun 1919Dismissed
Raghunath Kurmi Vs Deo Narain Rai
Patna High Court · (1919) 06 PAT CK 0028
High Courts24 Jun 1919
Asan Pandey Vs Rajmon Misser and Nandan Pandey
Patna High Court · AIR 1919 Patna 325 : 52 Ind. Cas. 105
Civil Procedure Code, 1908 (CPC) — Section 99Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts23 Jun 1919
Bachu Behari Lal Vs Emperor
Patna High Court · AIR 1919 Patna 551 : 52 Ind. Cas. 390
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 209, 463, 466
High Courts23 Jun 1919Dismissed
Mahabir Sahu Vs Ram Saran Sahu
Patna High Court · (1919) 06 PAT CK 0025
High Courts23 Jun 1919
Thakur Rudreshwari Prasad Singh Vs Dhana Mahto and Others
Patna High Court · AIR 1919 Patna 334 : 52 Ind. Cas. 119