High Courts29 May 1919
Shiv Dutt Ray Vs Babu Satish Chandra Ghosh
Patna High Court · AIR 1919 Patna 490 : 52 Ind. Cas. 386
Criminal Procedure Code, 1898 (CrPC) — Section 438
COURT ARCHIVE
Patna High Court judgments, 1919
168 judgments · page 6 of 9
High Courts29 May 1919
A.J. Meik, Esqr., Manager of Barabhum Encumbered Estate, Manbhum Vs The Midnapur Zemindary Company, Ltd.
Patna High Court · AIR 1919 Patna 286 : 53 Ind. Cas. 803
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 66
High Courts29 May 1919Allowed
Guru Prasad Sahu Vs Ajodhya Nath Parhi
Patna High Court · (1919) 05 PAT CK 0004
High Courts28 May 1919
Kumar Radhika Raman Prasad Singh Vs Musammat Janki Kuer
Patna High Court · (1919) 05 PAT CK 0024
High Courts28 May 1919Allowed
Kamla Prasad Vs Pandey Ram Chandra Prasad Narain Singh
Patna High Court · (1919) 05 PAT CK 0010
High Courts23 May 1919Allowed
Iswar Das Marwari Vs Raghunandan Mahton
Patna High Court · (1919) 05 PAT CK 0030
High Courts23 May 1919Allowed
Shaikh Qamruddin Vs Shaikh Fakhruddin
Patna High Court · (1919) 05 PAT CK 0028
High Courts23 May 1919
Satya Kinkar Sahana Vs Raja Sri Sri Shiba Prasad Singh
Patna High Court · 52 Ind. Cas. 452
Government of India Act, 1935 — Section 107SUITS VALUATION ACT, 1887 — Section 11
High Courts23 May 1919
Bhikhad Bhunjan Narain Tewari Vs Upendra Nath Roy
Patna High Court · (1919) 05 PAT CK 0005
High Courts21 May 1919
Gosain Bhaunath Gir Vs Bihari Lal and Another
Patna High Court · 52 Ind. Cas. 723
High Courts16 May 1919Dismissed
Lal Mohammad Khan Vs Mahanth Krishna Dayal Gir
Patna High Court · (1919) 05 PAT CK 0025
High Courts15 May 1919
Siva Narayan Ram Marwari Vs Babu Hari Narayan
Patna High Court · (1919) 05 PAT CK 0016
High Courts15 May 1919Dismissed
Rash Mohan Lal Vs Ram Mohan Lal
Patna High Court · (1919) 05 PAT CK 0006
High Courts14 May 1919
Babu Khan Vs Babu Raj Kishore Pershad Narayan Singh
Patna High Court · (1919) 05 PAT CK 0002
High Courts09 May 1919
Ramendra Nath Vs Musammat Hikait Kuer
Patna High Court · (1919) 05 PAT CK 0027