High Courts22 Dec 1941
Abdul Kadar Khan Vs Chairman, Puri Municipality
Patna High Court · AIR 1943 Patna 76
Bihar and Orissa Municipal Act, 1922 — Section 117
COURT ARCHIVE
Patna High Court judgments, 1941
248 judgments · page 1 of 13
High Courts18 Dec 1941
Rusi Dalai and Others Vs Krushna Ballav Ghosh and Another
Patna High Court · AIR 1942 Patna 303
High Courts18 Dec 1941
Sadai Muduli Vs Prosadi Biswal and Another
Patna High Court · AIR 1944 Patna 96
High Courts17 Dec 1941
Jhiktu Bhogata Vs Emperor
Patna High Court · AIR 1942 Patna 427
Penal Code, 1860 (IPC) — Section 300(2), 302, 304
High Courts17 Dec 1941
Maharajadhiraj Sir Kameshwar Singh Bahadur Vs Kuleshwar Singh and Others
Patna High Court · AIR 1942 Patna 508
Companies Act, 1956 — Section 232, 277NProvincial Insolvency Act, 1920 — Section 47
High Courts16 Dec 1941
Chelli Latchanna and Others Vs Emperor
Patna High Court · AIR 1942 Patna 480
Penal Code, 1860 (IPC) — Section 225B, 424
High Courts16 Dec 1941
Mt. Ramnandi Kuer Vs Rup Narain Singh and Others
Patna High Court · AIR 1942 Patna 290
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts15 Dec 1941
Sheo Dayal Narain Vs Mt. Moti Kuer and Another
Patna High Court · AIR 1942 Patna 238
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 13Civil Procedure Code, 1908 (CPC) — Section 131, 47
High Courts12 Dec 1941
Ramdeo Singh and Others Vs Emperor
Patna High Court · AIR 1942 Patna 481
Criminal Procedure Code, 1898 (CrPC) — Section 286Penal Code, 1860 (IPC) — Section 22, 395
High Courts11 Dec 1941
Krishna Panda and Another Vs Jhora Chodhurani and Others
Patna High Court · AIR 1942 Patna 429
High Courts09 Dec 1941
Commissioners of Patna City Municipality Vs Syed Shah hamid Hussain Sajjadanashin Dargah Hazrat Shah Arzani
Patna High Court · AIR 1942 Patna 360
Bengal Municipal Act, 1884 — Section 30Bihar and Orissa Municipal Act, 1922 — Section 58Bihar and Orissa Municipal Survey Act, 1920 — Section 11
High Courts08 Dec 1941
Rameshwari Pasi Vs Emperor
Patna High Court · AIR 1942 Patna 250
Evidence Act, 1872 — Section 114(a)Penal Code, 1860 (IPC) — Section 397, 412
High Courts08 Dec 1941
Dulhin Rajkishore Kuer Vs Muhammad Qaiyum and Others
Patna High Court · AIR 1942 Patna 366
Civil Procedure Code, 1908 (CPC) — Section 99Specific Relief Act, 1877 — Section 22
High Courts08 Dec 1941
Berhampore Municipality by Executive Authority, the Commissioner Vs Adam Hajee Ahmad
Patna High Court · AIR 1943 Patna 381
High Courts08 Dec 1941
Ramdahin Lohar Vs Ramdhani Mahto and Others
Patna High Court · AIR 1942 Patna 379
Court Fees Act, 1870 — Section 7(xi)(cc)
High Courts08 Dec 1941
Dilmohammad @ Muslim Sheikh Vs Emperor
Patna High Court · AIR 1942 Patna 420
Penal Code, 1860 (IPC) — Section 302, 304
High Courts07 Dec 1941
Kamal Mishore Narayan Choudhary Vs Birjender Narain Choudhary and Others
Patna High Court · AIR 1942 Patna 285
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 182(5)
High Courts05 Dec 1941
Maharaja Bahadur Ramranbijaya Pd. Singh and Others Vs Naubat Rai and Others
Patna High Court · AIR 1942 Patna 346
High Courts04 Dec 1941
Rajaram Singh Vs Keshari Rai and Another
Patna High Court · AIR 1942 Patna 468
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A, 141