High Courts12 Nov 1941
Ram Deyal Kahar Vs Emperor
Patna High Court · AIR 1942 Patna 271
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
Patna High Court judgments, 1941
248 judgments · page 3 of 13
High Courts12 Nov 1941
Rajeshwar Prasad Sinha and Others Vs Chunilal Daruka and Another
Patna High Court · AIR 1942 Patna 269
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts11 Nov 1941
Ramsankar Bandopadaya and Others Vs Khudiram Dutt and Others
Patna High Court · AIR 1942 Patna 328
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152
High Courts11 Nov 1941
Lal Singh Vs Ramnarain Ram and Others
Patna High Court · AIR 1942 Patna 138
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 7, 8
High Courts11 Nov 1941
Basangi Kui and Others Vs Emperor
Patna High Court · AIR 1942 Patna 321
Criminal Procedure Code, 1898 (CrPC) — Section 30Penal Code, 1860 (IPC) — Section 147, 149
High Courts10 Nov 1941
Ramsumiran Pande Vs Emperor
Patna High Court · AIR 1942 Patna 291
Penal Code, 1860 (IPC) — Section 328
High Courts07 Nov 1941
Udaibhan Singh and Others Vs Paras Pande and Others
Patna High Court · AIR 1942 Patna 287
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Article 47
High Courts31 Oct 1941
Maharaja Bahadur Ram Ranbijaya Prasad Singh Vs Ami Tewary and Others
Patna High Court · AIR 1942 Patna 131
Bihar Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938 — Section 12, 15(a)
High Courts31 Oct 1941
Maharaja Bahadur Ram Ranbijay Prasad Singh Vs Indardeo Sahai
Patna High Court · AIR 1942 Patna 119
Bihar Tenancy Act, 1885 — Section 67
High Courts30 Oct 1941
Kueshwar Jha and Another Vs Uma Kant Jha and Others
Patna High Court · AIR 1942 Patna 188
Limitation Act, 1963 — Section 23, 28
High Courts30 Oct 1941
Sir Kameshwar Singh Bahadur Vs Hari Chand Pandey and Others
Patna High Court · AIR 1942 Patna 112
High Courts29 Oct 1941
Sidheshwar Prasad Singh Vs Sonu Lal and Others
Patna High Court · AIR 1942 Patna 197
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18, 47
High Courts29 Oct 1941
Rai Shyam Bahadur Vs Rameshwar Prasad Rohatgi and Another
Patna High Court · AIR 1942 Patna 441
High Courts28 Oct 1941
G. Powell and A. Ghany Co. and Another Vs Panchu Makadam and Others
Patna High Court · AIR 1942 Patna 453
Workmens Compensation Act, 1923 — Section 19, 20, 21
High Courts19 Oct 1941
Banwari Lal Sahu Vs Baldeo Sah and Others
Patna High Court · AIR 1942 Patna 240
Bundelkhand Land Alienation Act, 1903 — Section 16Chotanagpur Tenancy Act, 1908 — Section 47Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
High Courts17 Oct 1941
Mahant Goswami Krishnadevanand Ramji Vs Mahant Kapildeo Ramji
Patna High Court · AIR 1942 Patna 251
Succession Act, 1925 — Section 192, 193, 194
High Courts15 Oct 1941
Sano Kashinath Chowdhury Vs Patitto Sabuto and Others
Patna High Court · AIR 1942 Patna 384
High Courts10 Oct 1941
Emperor Vs Bhola Prasad
Patna High Court · AIR 1942 Patna 351
Bihar and Orissa Excise Act, 1915 — Section 19(4), 47(a)
High Courts09 Oct 1941
Kamla Kant Jha Vs Muktinath Jha and Others
Patna High Court · AIR 1942 Patna 309
Specific Relief Act, 1877 — Section 42