High Courts08 Oct 1941
Bhola Nath Mitra Vs Jitendra Nath Mukherji
Patna High Court · AIR 1942 Patna 145
Criminal Procedure Code, 1898 (CrPC) — Section 182, 428Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Patna High Court judgments, 1941
248 judgments · page 4 of 13
High Courts07 Oct 1941
Kameshwar Singh and Others Vs Chaudhury Rajbansi Singh @ Raja Singh
Patna High Court · AIR 1943 Patna 433
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17, 49
High Courts07 Oct 1941
Shyam Pratap Ram Missir Vs Beni Nath Dubey and Others
Patna High Court · AIR 1942 Patna 449
Chotanagpur Tenancy Act, 1908 — Section 177Evidence Act, 1872 — Section 47Specific Relief Act, 1877 — Section 42
High Courts25 Sept 1941
Sundar Pandit Vs Mahadeo Prasad and Others
Patna High Court · AIR 1942 Patna 243
Bengal Tenancy Act, 1885 — Section 148A, 170Civil Procedure Code, 1908 (CPC) — Section 99
High Courts24 Sept 1941
Ram Nath Singh and Others Vs Mt. Dhanwanti Kuar and Others
Patna High Court · AIR 1942 Patna 136
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts23 Sept 1941
Banwari Narain Tewary Vs Ramhari Narain Tewari
Patna High Court · AIR 1942 Patna 335
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 182, 15
High Courts23 Sept 1941
M. Syed Rafiqual Rahman Vs Mir Nawazis Hussain and Others
Patna High Court · AIR 1942 Patna 266
Bihar Tenancy Act, 1885 — Section 163A(2)
High Courts19 Sept 1941
Brijraj Kumari Vs Radha Jiwan Rai
Patna High Court · AIR 1942 Patna 275
Bihar Money Lenders Act, 1938 — Section 13, 14Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts19 Sept 1941
Chandrasekar Missir and Others Vs Harihar Sahu and Others
Patna High Court · AIR 1942 Patna 302
High Courts19 Sept 1941
SRI HARDEO BENGAL SALT COMPANY Vs COMMISSIONER OF Income TaxBIHAR AND ORISSA.
Patna High Court · AIR 1942 Patna 313 : (1942) 10 ITR 13
Income Tax Act, 1961 — Section 66(3)
High Courts17 Sept 1941
Sukhraj Rai and Others Vs Dip Narain Pandey
Patna High Court · AIR 1942 Patna 266(1)
High Courts17 Sept 1941
Mt. Dirji Vs Smt. Goalin
Patna High Court · AIR 1942 Patna 33
Civil Procedure Code, 1908 (CPC) — Section 115Workmens Compensation Act, 1923 — Section 2(1)(d), 30
High Courts17 Sept 1941
Sukhraj Roy Vs Keshab Mohan Thakur
Patna High Court · AIR 1942 Patna 262
Bihar Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938 — Section 15(a)Bihar Tenancy Act, 1885 — Section 112A(1)(d), 174
High Courts17 Sept 1941
Jadunandan Lal Vs Rampeyare Sao and Others
Patna High Court · AIR 1942 Patna 337
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts17 Sept 1941
Jogesh Chandra Singh Vs Tinkori Datta and Others
Patna High Court · AIR 1942 Patna 242
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts16 Sept 1941
Deonandan Mahto and Another Vs Chalitar Mahton
Patna High Court · AIR 1942 Patna 107
Criminal Procedure Code, 1898 (CrPC) — Section 407, 413Penal Code, 1860 (IPC) — Section 379
High Courts12 Sept 1941
Adhik Lal Pathak Vs Emperor
Patna High Court · AIR 1942 Patna 156
Criminal Procedure Code, 1898 (CrPC) — Section 30Penal Code, 1860 (IPC) — Section 393
High Courts10 Sept 1941
Domi Ram Chaudhuri Vs Liquidator, Nawadah Bazar Co-operative Society
Patna High Court · AIR 1942 Patna 148
Bihar and Orissa Co-operative Societies Act, 1935 — Section 57(2)Public Demands Recovery Act — Section 18
High Courts09 Sept 1941
Mt. Bibi Safia and Others Vs Sahdeo Singh and Others
Patna High Court · AIR 1942 Patna 286
High Courts09 Sept 1941
Girish Chandra Chakraverty Vs Sananda Patra and Others
Patna High Court · AIR 1942 Patna 425
Bengal Tenancy Act, 1885 — Section 169(c)