High Courts07 Jan 1941
Khakhan Singh and Others Vs Ram Ishwar Singh and Others
Patna High Court · AIR 1941 Patna 451
COURT ARCHIVE
Patna High Court judgments, 1941
248 judgments · page 13 of 13
High Courts07 Jan 1941
Jagmohan Singh and Others Vs Ramnandan Prasad Narayan Singh and Another
Patna High Court · AIR 1941 Patna 253
Bihar Tenancy Act, 1885 — Section 178B
High Courts06 Jan 1941
Imamuddin Mian Vs Emperor
Patna High Court · AIR 1941 Patna 284
Arms Act, 1878 — Section 19(e), 19(f)
High Courts06 Jan 1941
Jagdeo Singh and Another Vs Babu Lal Sah
Patna High Court · AIR 1941 Patna 499
Bihar Tenancy Act, 1885 — Article 6 Schedule 3Limitation Act, 1963 — Section 15, 9
High Courts03 Jan 1941
Prasad Gareri Vs Mt. Kesari and Another
Patna High Court · AIR 1941 Patna 444
Criminal Procedure Code, 1898 (CrPC) — Section 439, 488
High Courts03 Jan 1941
Mohamad Arif Vs Emperor
Patna High Court · AIR 1941 Patna 409
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts02 Jan 1941
Ram Kirpal Choudhury and Others Vs Baleswar Choudhury and Others
Patna High Court · AIR 1941 Patna 246
Evidence Act, 1872 — Section 192
High Courts02 Jan 1941
Dasrath Mahto and Others Vs Narain Mahto and Others
Patna High Court · AIR 1941 Patna 249
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 91