High Courts24 Jan 1941

HALKHORI RAM AND OTHERS Vs KING-EMPEROR.

Patna High Court · (1941) 9 ITR 311 : (1941) 9 ITR 209

Criminal Procedure Code, 1898 (CrPC) — Section 195Income Tax Act, 1961 — Section 22, 23, 52Penal Code, 1860 (IPC) — Section 109, 120B, 177, 193, 195