High Courts26 Mar 1941
N.V. Ranganandham and Others Vs M. Ponnacharamma
Patna High Court · AIR 1942 Patna 128
Civil Procedure Code, 1908 (CPC) — Section 48, 8
COURT ARCHIVE
Patna High Court judgments, 1941
248 judgments · page 10 of 13
High Courts26 Mar 1941
Sashinath Choudhury Vs Ugranarain Chaudhury and Others
Patna High Court · AIR 1941 Patna 507
High Courts25 Mar 1941
Mangal Singh and Others Vs Emperor
Patna High Court · AIR 1941 Patna 384
Penal Code, 1860 (IPC) — Section 341
High Courts24 Mar 1941
Kunja Behari Misra and Others Vs Bendudhar Panda and Another
Patna High Court · AIR 1942 Patna 185(1)
Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 73
High Courts24 Mar 1941
Anathabandhu Sahu Vs Babu Lal
Patna High Court · AIR 1943 Patna 79
Negotiable Instruments Act, 1881 (NI) — Section 78
High Courts24 Mar 1941
Jagdish Chandra Deo Dhabal Deb Vs Biseswar Lal Agarwalla and Others
Patna High Court · AIR 1941 Patna 536
Evidence Act, 1872 — Section 116
High Courts20 Mar 1941
Pandey Parasnath Rai Vs Municipal Corporation
Patna High Court · AIR 1941 Patna 401
Bihar and Orissa Municipal Act, 1922 — Section 192
High Courts19 Mar 1941
Mt. Jagpati Kuer Vs Sukhdeo Prasad and Another
Patna High Court · AIR 1942 Patna 204
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 41 Rule 33, Order 41 Rule 4
High Courts18 Mar 1941
Raja Jagdish Chandra Deo Dhabal Deb Vs Rai Pada Dhal and Others
Patna High Court · AIR 1941 Patna 458
Succession Act, 1925 — Section 105, 109
High Courts18 Mar 1941
Hari Kant Jha Vs Nathu Choudhury and Another
Patna High Court · AIR 1941 Patna 504
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts18 Mar 1941
Kashi Nath Singh Vs Dulhin Gulzari Kuer
Patna High Court · AIR 1941 Patna 475
Succession Act, 1925 — Section 283
High Courts17 Mar 1941
Noor Mohammad Vs Abdul Fateh and Others
Patna High Court · AIR 1941 Patna 461
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 211
High Courts06 Mar 1941
Deva Prasanna Mukherji Vs Lakhi Narayan Mandal and Another
Patna High Court · AIR 1942 Patna 108
High Courts06 Mar 1941
Ramautar Sao Vs Ram Gobind Sao and Others
Patna High Court · AIR 1942 Patna 60
Court Fees Act, 1870 — Section 7(iv)(e)Specific Relief Act, 1877 — Section 39
High Courts06 Mar 1941
Binjiraj Marwari and Others Vs Mathuri Rai and Others
Patna High Court · AIR 1941 Patna 512
Bihar Money Lenders Act, 1938 — Section 11, 12
High Courts05 Mar 1941
Raja Brajasunder Deb and Others Vs Raja Rajendra Narayan Bhanj Deo
Patna High Court · AIR 1941 Patna 269
Civil Procedure Code, 1908 (CPC) — Section 109, 110
High Courts05 Mar 1941
Babu Brijmohan Singh Vs Choudhury Bhuneshwar Prasad Singh and Others
Patna High Court · AIR 1941 Patna 255
Civil Procedure Code, 1908 (CPC) — Section 109(c), 34
High Courts04 Mar 1941
SRI MAHANT HARIHAR GIR Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1941) 9 ITR 330 : (1941) 9 ITR 246
Civil Procedure Code, 1908 (CPC) — Section 109, 110, 66Income Tax Act, 1961 — Section 51
High Courts04 Mar 1941
Ram Lagan Singh and Others Vs Ram Bilochan Singh and Others
Patna High Court · AIR 1942 Patna 166
Limitation Act, 1963 — Section 19, 19(1)
High Courts28 Feb 1941
Banka Das Vs Srinivas Padhi
Patna High Court · AIR 1941 Patna 616
Civil Procedure Code, 1908 (CPC) — Section 47