High Courts20 May 1941
Lalo Mahto and Another Vs Emperor
Patna High Court · AIR 1942 Patna 150
Criminal Procedure Code, 1898 (CrPC) — Section 545Penal Code, 1860 (IPC) — Section 426, 447
COURT ARCHIVE
Patna High Court judgments, 1941
248 judgments · page 8 of 13
High Courts14 May 1941
Ganga Prasad Naek Vs Bhagwat Deo and Others
Patna High Court · AIR 1942 Patna 38
Criminal Procedure Code, 1898 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 302, 326
High Courts13 May 1941
Ramdhani Gope and Others Vs Jagesher Mahto
Patna High Court · AIR 1941 Patna 526
Criminal Procedure Code, 1898 (CrPC) — Section 431, 438Penal Code, 1860 (IPC) — Section 498
High Courts08 May 1941
Ghasi Sahu and Others Vs Shib Sahu and Another
Patna High Court · AIR 1942 Patna 140
Bengal Rent Recovery (Under Tenures) Act, 1865 — Section 12, 13Chotanagpur Tenancy Act, 1908 — Section 208
High Courts07 May 1941
Rampratap Marwari Vs Lachman Mistry
Patna High Court · AIR 1941 Patna 485
Chotanagpur Tenancy Act, 1908 — Section 46, 47, 78
High Courts06 May 1941
Raghunandan Sahai Vs Jaigobind Sahay and Others
Patna High Court · AIR 1942 Patna 194
Civil Procedure Code, 1908 (CPC) — Section 60Provincial Insolvency Act, 1920 — Section 27, 28(5)
High Courts06 May 1941
Lakhman Kurmi Vs Emperor
Patna High Court · AIR 1941 Patna 478
Criminal Procedure Code, 1898 (CrPC) — Section 109, 109(a), 118
High Courts02 May 1941
Ramdin Singh and Others Vs Ramparichan Singh and Others
Patna High Court · AIR 1942 Patna 170
Evidence Act, 1872 — Section 19(2)Limitation Act, 1963 — Section 19
High Courts02 May 1941
Rameshwar Rai and Others Vs Harakh Lal Sahu and Others
Patna High Court · AIR 1942 Patna 226
Civil Procedure Code, 1908 (CPC) — Section 11, 13Transfer of Property Act, 1882 — Section 96
High Courts02 May 1941
Mt. Bibi Kaniz Ayesha and Another Vs Mojibul Hassan Khan and Others
Patna High Court · AIR 1942 Patna 230
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts29 Apr 1941
Bishwanath Singh Sharma Vs Commissioner of Income Tax
Patna High Court · AIR 1942 Patna 65(1)
Income Tax Act, 1961 — Section 66(3), 66(8)
High Courts29 Apr 1941
(Firm) Bhimraj-Debi Baksh Vs Gaya Prasad Sahu and Others
Patna High Court · AIR 1941 Patna 532
Suits Valuation Act, 1887 — Section 11, 11(b), 11(C)
High Courts29 Apr 1941
BISHWANATH SINGH SHARMA Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · AIR 1942 Patna 65 : (1941) 9 ITR 474
Income Tax Act, 1961 — Section 66(3)
High Courts29 Apr 1941
Maharaja Bahadur Sir Pradyat Kumara Tagore Vs Babu Jyotish Chandra Das Gupta
Patna High Court · AIR 1942 Patna 195
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts28 Apr 1941
KANIRAM GANPAT RAI Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · AIR 1941 Patna 527 : (1941) 9 ITR 332
High Courts24 Apr 1941
Jamuna Singh and Others Vs Sheonandan Singh and Another
Patna High Court · AIR 1941 Patna 486
Transfer of Property Act, 1882 — Section 68(1)(a)
High Courts23 Apr 1941
Nisar Mohammad Khan and Others Vs Tauquir Ahmad and Others
Patna High Court · AIR 1941 Patna 529
High Courts23 Apr 1941
Sarwan Chaudhury and Others Vs Chanarpat Thakur and Others
Patna High Court · AIR 1941 Patna 484
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 15, 15(1)
High Courts22 Apr 1941
Girdharan Prasad Missir and Others Vs Bholi Ram and Others
Patna High Court · AIR 1941 Patna 574
High Courts22 Apr 1941
Moinuddin Vs Sheogobind Sahu and Another
Patna High Court · AIR 1941 Patna 505
Criminal Procedure Code, 1898 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 147, 148