High Courts04 Aug 1941
Sheonandan Prasad Singh Vs Krishna Chandra and Others
Patna High Court · AIR 1941 Patna 611
Bengal Tenancy Act, 1885 — Section 52, 52ABihar Tenancy Act, 1885 — Section 88
COURT ARCHIVE
Patna High Court judgments, 1941
248 judgments · page 7 of 13
High Courts01 Aug 1941
Emperor Vs Barka Jetha Majhi
Patna High Court · AIR 1942 Patna 190
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 326
High Courts01 Aug 1941
Sajiwan Prasad Singh and Others Vs Karamdhari Singh
Patna High Court · AIR 1942 Patna 193
Bihar Tenancy Act, 1885 — Section 121, 122(1)(d)
High Courts30 Jul 1941
Pokhan Gorain and Others Vs Bengali Gorain and Others
Patna High Court · AIR 1941 Patna 621
High Courts30 Jul 1941
Shiva Prasad Vs Commissioner of Darbhanga Municipality
Patna High Court · AIR 1942 Patna 81
Bihar and Orissa Municipal Act, 1922 — Section 116, 86
High Courts29 Jul 1941
Inderchand Vs Secretary of State
Patna High Court · AIR 1942 Patna 87(1)
Civil Procedure Code, 1908 (CPC) — Section 80Income Tax Act, 1961 — Section 28(4)
High Courts29 Jul 1941
Sm. Pankajini Debi Vs Pramatha Nath Ghosh and Another
Patna High Court · AIR 1942 Patna 95
High Courts29 Jul 1941
Udho Singh Vs Emperor
Patna High Court · AIR 1941 Patna 614
Penal Code, 1860 (IPC) — Section 411
High Courts29 Jul 1941
Midnapore Zamindari Co., Ltd. Vs Chintamoni Mandal and Others
Patna High Court · AIR 1941 Patna 600
Bihar Tenancy Act, 1885 — Section 169Chotanagpur Tenancy Act, 1908 — Section 209, 60
High Courts28 Jul 1941
Ramdas Sahu Vs Kapil Sahu and Others
Patna High Court · AIR 1942 Patna 37
Chotanagpur Tenancy Act, 1908 — Section 48A(1), 48A(2), 60
High Courts25 Jul 1941
Kailash Singh and Others Vs Emperor
Patna High Court · AIR 1941 Patna 613
Penal Code, 1860 (IPC) — Section 147, 379
High Courts24 Jul 1941
Abbas Khan and Another Vs Sk. Mohammad Hussain and Another
Patna High Court · AIR 1941 Patna 593
Bihar Tenancy Act, 1885 — Section 25, 26A, 3(9)
High Courts23 Jul 1941
Janak Singh and Another Vs Emperor
Patna High Court · AIR 1941 Patna 623
Penal Code, 1860 (IPC) — Section 114, 147, 323
High Courts23 Jul 1941
Mt. Tetar Kuar and Others Vs Chhotu Das
Patna High Court · AIR 1941 Patna 601
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts11 Jul 1941
Ramrachya Singh Vs Singeshwar Rai and Others
Patna High Court · AIR 1941 Patna 607
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts27 Jun 1941
Sukar Sao and Others Vs Emperor
Patna High Court · AIR 1941 Patna 560
Criminal Procedure Code, 1898 (CrPC) — Section 147Penal Code, 1860 (IPC) — Section 147
High Courts06 Jun 1941
Rani Bhuwneshwar Kuer and Another Vs Rajkumar Raghubansmani Prasad Narain Singh
Patna High Court · AIR 1942 Patna 43
High Courts06 Jun 1941
Chhanoo Prasad Singh and Others Vs Sakhichand Sahu
Patna High Court · AIR 1942 Patna 45
Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts05 Jun 1941
Mahanth Harnandan Gir Vs Bawan Singh
Patna High Court · AIR 1941 Patna 592
Criminal Procedure Code, 1898 (CrPC) — Section 195(3), 476APenal Code, 1860 (IPC) — Section 471