High Courts08 Sept 1941
Sundar Gir Gossain Vs Jadunandan Jha and Others
Patna High Court · AIR 1942 Patna 289
COURT ARCHIVE
Patna High Court judgments, 1941
248 judgments · page 5 of 13
High Courts05 Sept 1941
Sadhu Charan Parija and Others Vs Krishnamani Dei and Others
Patna High Court · AIR 1942 Patna 181
Limitation Act, 1963 — Article 62, 5
High Courts05 Sept 1941
Ramsakal Singh Vs Emperor
Patna High Court · AIR 1942 Patna 130
Census Act, 1948 — Section 10, 9(a)
High Courts05 Sept 1941
Sudhir Kumar Neogi and Another Vs Emperor
Patna High Court · AIR 1942 Patna 46
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 352
High Courts04 Sept 1941
Sukhraj Rai and Others Vs Ratinath Panjira and Others
Patna High Court · AIR 1942 Patna 102
Bihar Money Lenders Act, 1938 — Section 11, 13
High Courts03 Sept 1941
Dhani Sahu and Others Vs Bishun Prasad Singh and Others
Patna High Court · AIR 1942 Patna 247
Contract Act, 1872 — Section 65
High Courts02 Sept 1941
Jogendra Sahu and Another Vs Gunei Sahu and Others
Patna High Court · AIR 1942 Patna 311
High Courts02 Sept 1941
Emperor Vs Dubai
Patna High Court · AIR 1942 Patna 113
Criminal Procedure Code, 1898 (CrPC) — Section 164, 164(3), 374
High Courts01 Sept 1941
Emperor Vs Gourishankar Bohidar
Patna High Court · AIR 1942 Patna 58
Criminal Procedure Code, 1898 (CrPC) — Section 345(2)Penal Code, 1860 (IPC) — Section 120B, 420
High Courts29 Aug 1941
Jado Singh and Another Vs Bishunath Lal Kanedia Marwari and Another
Patna High Court · AIR 1942 Patna 71
Bengal Tenancy Act, 1885 — Section 48
High Courts29 Aug 1941
Badri narain Singh Vs Chander Mauleshwar Prasad Narain singh and Others
Patna High Court · AIR 1942 Patna 152
Civil Procedure Code, 1908 (CPC) — Section 47Suits Valuation Act, 1887 — Section 11
High Courts28 Aug 1941
Janak Singh and Others Vs Emperor
Patna High Court · AIR 1942 Patna 446
Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts28 Aug 1941
Meghu Chamar and Another Vs Emperor
Patna High Court · AIR 1942 Patna 439
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 412
High Courts27 Aug 1941
Bhudeb Chandra Roy and Others Vs Bhikshakar Pattanaik and Others
Patna High Court · AIR 1942 Patna 120
Registration Act, 1908 — Section 17(1)(b), 2(vi)
High Courts26 Aug 1941
Shyam Behari and Another Vs Rameshwar Prasad Sahu and Others
Patna High Court · AIR 1942 Patna 213
Chota Nagpur Encumbered Estates Act, 1876 — Section 12A, 12A(1), 12A(3)
High Courts26 Aug 1941
Harbans Narayan Singh and Others Vs Uma Shankar Prasad
Patna High Court · AIR 1942 Patna 68
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Limitation Act, 1963 — Article 175
High Courts22 Aug 1941
Mohan Lal Mahto Vs Shibdhari Chaube and Another
Patna High Court · AIR 1942 Patna 146
Civil Procedure Code, 1908 (CPC) — Section 108, 47
High Courts22 Aug 1941
Maharaja Bahadur Ram Ranbijaya Prasad Singh Vs Sakalpat Tewary and Another
Patna High Court · AIR 1942 Patna 56
High Courts22 Aug 1941
Ramsewak Kurmi and Others Vs Sri Thakurji Maharaj and Another
Patna High Court · AIR 1942 Patna 41
Bihar Tenancy Act, 1885 — Section 60Land Registration Act, 1876 — Section 78
High Courts21 Aug 1941
Arjun Panda and Others Vs Emperor
Patna High Court · AIR 1942 Patna 199
Penal Code, 1860 (IPC) — Section 148, 395, 460