High Courts21 Dec 1944
Palaki Dhandapani Patro Vs Emperor
Patna High Court · AIR 1945 Patna 293
Bihar and Orissa Excise Act, 1915 — Section 47(a)Criminal Procedure Code, 1898 (CrPC) — Section 235Opium Act, 1878 — Section 9(a)
COURT ARCHIVE
Patna High Court judgments, 1944
116 judgments · page 1 of 6
High Courts21 Dec 1944
Batakrushna Pal Vs Emperor
Patna High Court · AIR 1945 Patna 395
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 193
High Courts20 Dec 1944
Ram Prasad Moral and Another Vs Emperor
Patna High Court · AIR 1945 Patna 210
Criminal Procedure Code, 1898 (CrPC) — Section 401Evidence Act, 1872 — Section 61
High Courts19 Dec 1944
B.K. Sen Vs Babu Rajeshwari Prasad
Patna High Court · AIR 1945 Patna 258
Penal Code, 1860 (IPC) — Section 384, 511
High Courts14 Dec 1944
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs RAJA SRI SRI KALYANI DEO, PANCHKOTE.
Patna High Court · AIR 1945 Patna 338 : (1945) 13 ITR 17
Income Tax Act, 1922 — Section 66(1)
High Courts14 Dec 1944
Commissioner of Income Tax Vs Raja Shri Shri Kalyani Pd. Deo Panchkote
Patna High Court · AIR 1945 Patna 338(1)
Income Tax Act, 1922 — Section 12(2), 66(1)
High Courts14 Dec 1944
Hit Narain Mahton Vs Bed Narain Mistry
Patna High Court · AIR 1946 Patna 125
Penal Code, 1860 (IPC) — Section 403, 406
High Courts14 Dec 1944
Harekrishna Mahanty and Others Vs Puri Bank Ltd.
Patna High Court · AIR 1945 Patna 281
High Courts14 Dec 1944
KHAN BAHADUR M. HABIBUR RAHMAN Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · AIR 1945 Patna 494 : (1945) 13 ITR 189
Income Tax Act, 1961 — Section 41, 66
High Courts13 Dec 1944
Sudhansu Sekhar Singh Deo Vs Balabhadra Mahapatra
Patna High Court · AIR 1945 Patna 276
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts13 Dec 1944
Lingaraj Das Vs Emperor
Patna High Court · AIR 1945 Patna 470
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts12 Dec 1944
Sir Badri Das Goenka and Others Vs Raj Kumar Singh
Patna High Court · AIR 1945 Patna 272
Bihar Tenancy Act, 1885 — Section 112, 112A
High Courts11 Dec 1944
Chintamoni Sahu Vs Jahuri Mal and Others
Patna High Court · AIR 1945 Patna 296
High Courts08 Dec 1944
Summa Behera and Others Vs Emperor
Patna High Court · AIR 1945 Patna 283
Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts08 Dec 1944
Jhakar Abir and Others Vs Province of Bihar
Patna High Court · AIR 1945 Patna 98
Criminal Procedure Code, 1898 (CrPC) — Section 491Penal Code, 1860 (IPC) — Section 386, 395
High Courts08 Dec 1944
Chotu Mia Vs Mt. Sundri
Patna High Court · AIR 1945 Patna 260
Transfer of Property Act, 1882 — Section 112
High Courts04 Dec 1944
Ramkripal Singh and Another Vs Superintendent, Way and Works, E.I.R.
Patna High Court · AIR 1945 Patna 309
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A, 438
High Courts29 Nov 1944
Chakradhar Sahu Vs Emperor
Patna High Court · AIR 1945 Patna 294
Defence of India Rules, 1962 — Rule 119
High Courts24 Nov 1944
In Re: Srimati Debirani Debi
Patna High Court · AIR 1945 Patna 318
Court Fees Act, 1870 — Section 5Succession Act, 1925 — Section 370(2)