High Courts21 Sept 1944
Chaudhury Mohammad Bux Vs Chaudhury Zahrul Haque and Others
Patna High Court · AIR 1945 Patna 196
Civil Procedure Code, 1908 (CPC) — Section 34
COURT ARCHIVE
Patna High Court judgments, 1944
116 judgments · page 3 of 6
High Courts18 Sept 1944
Col. Maharajadhiraj Sir Kameshwar Singh Vs Nebilal Mistri
Patna High Court · AIR 1945 Patna 184
Civil Procedure Code, 1908 (CPC) — Section 35(1), 85
High Courts15 Sept 1944
Gobind Mahto and Others Vs Chandra Bhan Prasad Singh and Another
Patna High Court · AIR 1945 Patna 123
Bengal Tenancy Act, 1885 — Section 121
High Courts14 Sept 1944
District Board of Manbhum Vs Bengal Nagpur Railway Co. and Another
Patna High Court · AIR 1945 Patna 200
Bihar and Orissa Local Self-Government Act, 1885 — Section 73Transfer of Property Act, 1882 — Section 105
High Courts14 Sept 1944
Gupteswar Chandra Deo Vs T.V.V. Narsimham and Another
Patna High Court · AIR 1945 Patna 132
High Courts11 Sept 1944
B.K. Mitra and Another Vs Bhajan Lal Chaudhury
Patna High Court · AIR 1945 Patna 182
Civil Procedure Code, 1859 — Section 216
High Courts11 Sept 1944
Nari Santa and Others Vs Emperor
Patna High Court · AIR 1945 Patna 161
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 411
High Courts07 Sept 1944
Jadupati Sahay and Others Vs Lal Chand Ram and Others
Patna High Court · AIR 1945 Patna 146
Bengal Tenancy Act, 1885 — Section 158B
High Courts06 Sept 1944
Gouhari Samantaray Vs Sarada Charan Das and Others
Patna High Court · AIR 1945 Patna 125
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92, 93
High Courts05 Sept 1944
Emperor Vs Jamuna Singh
Patna High Court · AIR 1945 Patna 150
Penal Code, 1860 (IPC) — Section 97, 99
High Courts29 Aug 1944
Jagarnath Prasad and Others Vs Bhala Prasad Singh and Others
Patna High Court · AIR 1945 Patna 145
Court Fees Act, 1870 — Article 1 Schedule 1, 5
High Courts29 Aug 1944
Ramesh Chandra Pande and Others Vs Ramanuj Pande and Others
Patna High Court · AIR 1945 Patna 149
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 2, 151
High Courts28 Aug 1944
Shiba Prosad Singha Vs Lekhraj Shewakaram and Co. and Others
Patna High Court · AIR 1945 Patna 162
Civil Procedure Code, 1908 (CPC) — Section 60Transfer of Property Act, 1882 — Section 10, 105
High Courts28 Aug 1944
Commissioners of Darbhanga Municipality Vs Jyotindra Nath Sen and Another
Patna High Court · AIR 1945 Patna 153
Bihar and Orissa Municipal Act, 1922 — Section 116, 117, 82(1)(a)
High Courts23 Aug 1944
Jadoo Potedar and Others Vs Srimati Champabati Sahiba
Patna High Court · AIR 1945 Patna 157
Bihar Tenancy Act, 1885 — Section 60Land Registration Act, 1876 — Section 79
High Courts15 Aug 1944
Siveshwar Prasad Narain Singh and Others Vs Lata Harnarain Mal Bahal
Patna High Court · AIR 1945 Patna 116
Hindu Womens Right to Property Act, 1937 — Section 3
High Courts15 Aug 1944
Chaudhuri Bishwanath Singh and Another Vs Chaudhuri Kishore Singh and Another
Patna High Court · AIR 1945 Patna 81
Court Fees Act, 1870 — Section 5Specific Relief Act, 1877 — Section 42
High Courts07 Aug 1944
Sheikh Yaruddin and Others Vs B. Das
Patna High Court · AIR 1946 Patna 165
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Aug 1944
Province of Bihar Vs Rameshwar Prasad Singh
Patna High Court · AIR 1945 Patna 136
Penal Code, 1860 (IPC) — Section 161, 384
High Courts04 Aug 1944
Rameshwar Lal Jhunjhunwalla and Others Vs Triloke Chand and Another
Patna High Court · AIR 1945 Patna 129
Civil Procedure Code, 1908 (CPC) — Section 38, 47Limitation Act, 1963 — Article 182(5)