High Courts03 Aug 1944
Mahidhar Roy Vs Raja Kalyani Prasad Singh
Patna High Court · AIR 1945 Patna 71
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 182
COURT ARCHIVE
Patna High Court judgments, 1944
116 judgments · page 4 of 6
High Courts03 Aug 1944
Raghubir Pandey and Another Vs Kaulesar Pandey and Others
Patna High Court · AIR 1945 Patna 140
Arbitration Act, 1940 — Section 14, 14(1)
High Courts02 Aug 1944
Shreekant Pathak and Others Vs Emperor
Patna High Court · AIR 1945 Patna 64
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 193, 211
High Courts25 Jul 1944
Rani Bhuneshwari Kuer and Another Vs Babu Sajiwan Prasad Singh and Others
Patna High Court · AIR 1945 Patna 67
Registration Act, 1908 — Section 17(1)(b), 17(1)(d)Transfer of Property Act, 1882 — Section 107
High Courts11 May 1944
Emperor Vs Ram Sewan Mistri and Others
Patna High Court · AIR 1945 Patna 109
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 148, 396
High Courts11 May 1944
Mt. Siabati Vs Sib Sahai Jha and Others
Patna High Court · AIR 1944 Patna 387
Court Fees Act, 1870 — Section 17, 5
High Courts11 May 1944
Suraj Narain Gupta Vs Sarosi Bala Devi and Others
Patna High Court · AIR 1945 Patna 86
Bengal Court Fees (Amendment) Act, 1922 — Section 17Court Fees Act, 1870 — Section 4, 5
High Courts10 May 1944
Raja Kamakshya Narain Singh Vs Ramzan Ali and Others
Patna High Court · AIR 1945 Patna 106
Transfer of Property Act, 1882 — Section 60, 91
High Courts06 May 1944
Madhusudan Ray Vs Jogendra Kar and Another
Patna High Court · AIR 1945 Patna 133
Chotanagpur Tenancy Act, 1908 — Section 190(1)
High Courts06 May 1944
Radhakrishna Paik Vs Sana Rout and Another
Patna High Court · AIR 1945 Patna 124
Central Provinces Tenancy Act, 1920 — Section 46(5), 47, 48
High Courts03 May 1944
Bhatwat Shukul Vs Mt. Kaparni
Patna High Court · AIR 1944 Patna 298
Hindu Womens Right to Property Act, 1937 — Section 3(2)
High Courts03 May 1944
Deo Nandan Prosad Vs Ram Prasad
Patna High Court · AIR 1944 Patna 303
Bihar Money Lenders Act, 1938 — Section 7, 8Negotiable Instruments Act, 1881 (NI) — Section 32
High Courts03 May 1944
Ajab Lal Dubey and Another Vs Hari Charan Tewari @ Hari Tewari and Others
Patna High Court · AIR 1945 Patna 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 50, 50(1)
High Courts02 May 1944
Baisnath Barik and Another Vs Sheikh Nasiruddin and Others
Patna High Court · AIR 1945 Patna 118
Limitation Act, 1963 — Section 26
High Courts20 Apr 1944
Tetar Mahton Vs Ram Babu and Others
Patna High Court · AIR 1946 Patna 142
Bihar Tenancy Act, 1885 — Section 112A, 115
High Courts14 Apr 1944
Dulhin Nandkumari Devi Vs Mt. Bulkan Devi and Others
Patna High Court · AIR 1945 Patna 87
Hindu Womens Right to Property Act, 1937 — Section 3(1)
High Courts04 Apr 1944
Harnandan Das and Others Vs Muhammad Kalim and Others
Patna High Court · AIR 1944 Patna 341
Transfer of Property Act, 1882 — Section 44
High Courts31 Mar 1944
Radha Raman Choudhary and Another Vs Chota Nagpur Banking Association Ltd. and Others
Patna High Court · AIR 1944 Patna 368
Contract Act, 1872 — Section 171, 76