High Courts24 Nov 1944
Syed Mohammad Yasin Vs Tara Mahton and Others
Patna High Court · AIR 1946 Patna 15
Bihar Tenancy Act, 1885 — Section 112, 112A, 40A
COURT ARCHIVE
Patna High Court judgments, 1944
116 judgments · page 2 of 6
High Courts24 Nov 1944
Maharajadhiraj Sir Kameshwar Singh Bahadur and Another Vs Arjun Missir and Others
Patna High Court · AIR 1945 Patna 35
Bihar Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938 — Section 16Bihar Tenancy Act, 1885 — Section 112, 112A
High Courts22 Nov 1944
Rudreshwari Prasad Sinha Vs Smt. Rani Probhabati and Others
Patna High Court · AIR 1945 Patna 339
Civil Procedure Code, 1908 (CPC) — Section 47Permanent Settlement Regulation, 1793 — Section 8(4)
High Courts22 Nov 1944
Jagarnath Sah Vs Emperor
Patna High Court · AIR 1945 Patna 307
Evidence Act, 1872 — Section 114(e)
High Courts22 Nov 1944
Firm Ram Chandra Kesardeo Vs Firm Shaikh Shitu Shaikh Rahmat and Others
Patna High Court · AIR 1945 Patna 271
Limitation Act, 1963 — Section 20, 20(1)
High Courts20 Nov 1944
Ramchand Ram and Another Vs Gaya Municipality
Patna High Court · AIR 1945 Patna 264
Prevention of Food Adulteration Act, 1954 — Section 3(1)
High Courts15 Nov 1944
Prahlad Rai and Another Vs Emperor
Patna High Court · AIR 1946 Patna 122
Defence of India Rules, 1962 — Rule 81(2)(b)
High Courts09 Nov 1944
Chanderdip Mahton and Others Vs Emperor
Patna High Court · AIR 1945 Patna 334
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137
High Courts09 Nov 1944
Tejnarain Singh and Another Vs Jagdeo Singh and Others
Patna High Court · AIR 1945 Patna 316
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A
High Courts09 Nov 1944
Raja Kalyani Prasad Singh Deo Bahadur Vs Surendra Nath Chattopadhya and Others
Patna High Court · AIR 1945 Patna 33
Chotanagpur Tenancy Act, 1908 — Section 60Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Nov 1944
Rameshwar Lal Darolia and Others Vs Emperor
Patna High Court · AIR 1946 Patna 162
High Courts01 Nov 1944
Inderdeo Ojha Vs Emperor
Patna High Court · AIR 1945 Patna 322
Penal Code, 1860 (IPC) — Section 193, 195(3), 199
High Courts26 Oct 1944
Baleswar Prasad Vs Sheikh Latafat Karim
Patna High Court · AIR 1945 Patna 368
Limitation Act, 1963 — Section 20, 28
High Courts19 Oct 1944
Saligram Singh and Others Vs Emperor
Patna High Court · AIR 1945 Patna 69
Defence of India Act, 1971 — Section 2, 2(3)(i)Government of India Act, 1935 — Section 292
High Courts10 Oct 1944
Basanta Chandra Ghosh and Others Vs Emperor
Patna High Court · AIR 1945 Patna 44
Criminal Procedure Code, 1898 (CrPC) — Section 491Restriction and Detention Ordinance, 1944 — Section 3(1)(b)
High Courts05 Oct 1944
Sheosaran Singh and Others Vs Amla Co-operative Credit Society Ltd. and Others
Patna High Court · AIR 1945 Patna 192
Transfer of Property Act, 1882 — Section 100, 82
High Courts05 Oct 1944
Ramchandar Singh Vs Raghopati Sahai and Others
Patna High Court · AIR 1945 Patna 189
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Oct 1944
Sheikh Rahmat Ali and another Vs Hakim Abdul Kabir and others
Patna High Court · (1944) 10 PAT CK 0007
High Courts22 Sept 1944
Badri Narain Sahu and Another Vs Beni Madho Prasad and Another
Patna High Court · AIR 1945 Patna 186