High Courts03 Feb 1944
E. C. DANBY Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1944 Patna 287 : (1944) 12 ITR 351
Income Tax Act, 1961 — Section 10, 4, 66, 7
COURT ARCHIVE
Patna High Court judgments, 1944
116 judgments · page 6 of 6
High Courts03 Feb 1944
FAZAL DHALA Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1944 Patna 338 : (1944) 12 ITR 341
Income Tax Act, 1961 — Section 22, 23, 34, 66
High Courts02 Feb 1944
Rani Prabhabati Sahed (?) and Others Vs Lalji Mahto and Others
Patna High Court · AIR 1944 Patna 252
Bihar Tenancy Act, 1885 — Section 11, 13
High Courts02 Feb 1944
Raghubar Lal Vs Emperor
Patna High Court · AIR 1944 Patna 308
Evidence Act, 1872 — Section 105
High Courts02 Feb 1944
Ramendra Kumar Vs Brajamohan
Patna High Court · AIR 1944 Patna 310
Limitation Act, 1908 — Section 9Limitation Act, 1963 — Section 19, 20
High Courts01 Feb 1944
Harihar Narain Singh and Others Vs Bankery Singh
Patna High Court · AIR 1944 Patna 274
Penal Code, 1860 (IPC) — Section 379
High Courts31 Jan 1944
Rupan Singh and Others Vs Emperor
Patna High Court · AIR 1944 Patna 213
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts26 Jan 1944
In Re: Payanda Khan
Patna High Court · AIR 1945 Patna 96
Government of India Act, 1915 — Section 49Stamp Act, 1899 — Section 57
High Courts24 Jan 1944
Anantalal Chakravarty Vs Bibhuti Bhusan Das
Patna High Court · AIR 1944 Patna 272
Civil Procedure Code, 1908 (CPC) — Section 60(1)(C), 60(1)(c)
High Courts21 Jan 1944
Ananta Lal Vs Bibhuti Bhusan
Patna High Court · AIR 1944 Patna 293
Chotanagpur Tenancy Act, 1908 — Section 63Registration Act, 1908 — Section 17(2)
High Courts20 Jan 1944
Anand Prasad Singh Vs Medni Prasad Singh and Others
Patna High Court · AIR 1944 Patna 313
Bihar Tenancy Act, 1885 — Section 22(2)Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Jan 1944
Ram Parves Ahir and Others Vs Emperor
Patna High Court · AIR 1944 Patna 228
Criminal Procedure Code, 1898 (CrPC) — Section 165(1)Penal Code, 1860 (IPC) — Section 147, 149
High Courts17 Jan 1944
Sunder Debi @ Radha Debi Vs Damodar Shukul and Others
Patna High Court · AIR 1944 Patna 331
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts17 Jan 1944
Sudhir Ranjan Roy Chowdhury Vs N.K. Mazumdar
Patna High Court · AIR 1944 Patna 210
Companies Act, 1956 — Section 136(2), 136(4)Criminal Procedure Code, 1898 (CrPC) — Section 69(3)
High Courts13 Jan 1944
Girjanandan Singh Vs Emperor
Patna High Court · AIR 1944 Patna 373
Criminal Procedure Code, 1898 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 395
High Courts10 Jan 1944
Kamla Kant Azad Vs Emperor
Patna High Court · AIR 1944 Patna 354
Criminal Procedure Code, 1898 (CrPC) — Section 491Government of India Act, 1915 — Section 59(3)