High Courts22 Dec 1916
Bakshi Bindeswari Prasad Vs Dheninder Das
Patna High Court · AIR 1916 Patna 43 : 39 Ind. Cas. 662
COURT ARCHIVE
Patna High Court judgments, 1916
29 judgments · page 1 of 2
High Courts22 Dec 1916
Jagernath Singh and Others Vs Musammat Mohra Kuvar
Patna High Court · AIR 1916 Patna 113 : 39 Ind. Cas. 76
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 57
High Courts22 Dec 1916
Iswari Prasad Singh Vs Farkat Hussain
Patna High Court · AIR 1916 Patna 3(1) : 39 Ind. Cas. 63
High Courts21 Dec 1916
Musammat Kaniz Zohra and Another Vs Rai Syam Kisen and Another
Patna High Court · AIR 1916 Patna 101 : 39 Ind. Cas. 89
High Courts19 Dec 1916
Mahadeo Chaudhary and Another Vs Bhagelu Sahu and Others
Patna High Court · AIR 1916 Patna 94 : 39 Ind. Cas. 596
High Courts19 Dec 1916
Brij Behari Singh and Others Vs Sheo Sankar Jha and Others
Patna High Court · AIR 1916 Patna 120 : 39 Ind. Cas. 85
Limitation Act, 1963 — Section 6
High Courts18 Dec 1916
Padam Kumar Vs Nanhu Singh and Others
Patna High Court · AIR 1916 Patna 27 : 39 Ind. Cas. 635
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Dec 1916
G.P. Danby Vs Syad Shah Tafazul Hussain
Patna High Court · (1916) 12 PAT CK 0012
High Courts13 Dec 1916
Sheikh Imrat Ali Vs Sheikh Amjad Ali
Patna High Court · AIR 1916 Patna 171 : 39 Ind. Cas. 292
Criminal Procedure Code, 1898 (CrPC) — Section 133, 138, 183
High Courts09 Dec 1916
Ram Dhyan Singh and Others Vs Pardip Singh and Others
Patna High Court · 53 Ind. Cas. 91
Bengal Tenancy Act, 1885 — Section 148A, 158A, 188
High Courts07 Dec 1916
Sadanand Tewari and others Vs Deb Nath Manjhi and others
Patna High Court · (1916) 12 PAT CK 0011
High Courts06 Dec 1916Dismissed
Jang Bahadur Lal Vs Paltu Tewari
Patna High Court · (1916) 12 PAT CK 0003
High Courts03 Nov 1916
Ganga Singh Vs Raghunandan Das and Others
Patna High Court · AIR 1916 Patna 261 : 39 Ind. Cas. 748
Bengal Tenancy Act, 1885 — Section 153
High Courts31 Oct 1916
Lalbehary Singh and Others Vs Emperor
Patna High Court · AIR 1916 Patna 103 : 39 Ind. Cas. 698
Penal Code, 1860 (IPC) — Section 211
High Courts15 Aug 1916
Ram Narain Lal Vs Hari Kishen Prasad Narain Sahi
Patna High Court · 44 Ind. Cas. 418
High Courts31 Jul 1916
Judagi Raut Vs Emperor
Patna High Court · AIR 1916 Patna 35(2) : 38 Ind. Cas. 744
Penal Code, 1860 (IPC) — Section 147, 149, 353
High Courts18 Jul 1916
Romesh Chandra Mandal Vs Bhuyan Bhaskar Mahapatra and Another
Patna High Court · AIR 1916 Patna 57 : 39 Ind. Cas. 225
High Courts11 Jul 1916
Babua and Others Vs Musammat Sarli
Patna High Court · AIR 1916 Patna 138 : 39 Ind. Cas. 233
Bengal Tenancy Act, 1885 — Section 153
High Courts14 Jun 1916
Bishen Narain Das Poddar and Others Vs Chandra Kanta Naik and Another
Patna High Court · AIR 1916 Patna 110 : 37 Ind. Cas. 658
Bengal Rent Act, 1859 — Section 82