COURT ARCHIVE

Patna High Court judgments, 1916

29 judgments · page 2 of 2

High Courts05 Jun 1916

Ganesh Lal Vs Emperor

Patna High Court · 44 Ind. Cas. 579

High Courts22 May 1916

Patna High Court · (1916) 05 PAT CK 0001

High Courts05 May 1916

Patna High Court · 44 Ind. Cas. 50

High Courts15 Apr 1916

Patna High Court · AIR 1917 Patna 701(1) : 37 Ind. Cas. 211

Limitation Act, 1963 — Section 5

High Courts10 Apr 1916

Patna High Court · 39 Ind. Cas. 259

High Courts05 Apr 1916

Patna High Court · 39 Ind. Cas. 328

Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145

High Courts28 Mar 1916

Patna High Court · AIR 1916 Patna 183 : 34 Ind. Cas. 733

Chotanagpur Tenancy Act, 1908 — Section 47

High Courts24 Mar 1916

Patna High Court · (1916) 03 PAT CK 0002

High Courts22 Feb 1916

Patna High Court · AIR 1917 Patna 79 : 40 Ind. Cas. 579

Civil Procedure Code, 1908 (CPC) — Section 2