COURT ARCHIVE

Patna High Court judgments, 1985

365 judgments · page 1 of 19

High Courts20 Dec 1985Allowed

Upendra Mishra and Another Vs Smt. Inchan Mishrain and Another

Patna High Court · (1986) 34 BLJR 666 : (1986) PLJR 763

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 16(3)(iii)

High Courts20 Dec 1985Dismissed

Kundori Labour Co-operative Society Ltd. and Vs State of Bihar and Others

Patna High Court · AIR 1986 Patna 242 : (1986) PLJR 837

Mines and Minerals (Development and Regulation) Act, 1957 — Section 1, 3

High Courts19 Dec 1985Dismissed

Gangadhar Prasad and another Vs State of Bihar and others

Patna High Court · (1985) PLJR 759

Industrial Disputes Act, 1947 — Section 25F, 25F(b)

High Courts18 Dec 1985

The State Vs Janardan Prasad Singh and another

Patna High Court · (1985) PLJR 469

Contempt of Courts Act, 1971 — Section 2(c), 2(c)(iii)

High Courts17 Dec 1985Dismissed

Chetlal Sao and Another Vs State of Bihar and Others

Patna High Court · AIR 1986 Patna 267 : (1986) 34 BLJR 206 : (1986) PLJR 149

Bihar Land Reforms Act, 1950 — Section 13, 4Constitution of India, 1950 — Article 226, 299Evidence Act, 1872 — Section 115

High Courts13 Dec 1985

Lallan Singh Vs The State of Bihar and Others

Patna High Court · (1988) PLJR 64

Bihar Control of Crimes Act, 1981 — Section 3, 3(1), 3(3)

High Courts13 Dec 1985Allowed

Tapsendra Nath Lal Vs Norodh Baran Haldar

Patna High Court · (1985) PLJR 734

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 12(1)(c)

High Courts12 Dec 1985

Commissioner of Income Tax Vs S.P. Viz Construction Co.

Patna High Court · (1986) 52 CTR 112 : (1987) 165 ITR 732 : (1987) 163 ITR 668 : (1986) 26 TAXMAN 594

Income Tax Act, 1961 — Section 139, 139(5), 185, 271(1)Income Tax Rules, 1962 — Rule 12

High Courts11 Dec 1985

Baldeo Prasad Vs Commissioner of Income Tax

Patna High Court · (1986) 52 CTR 166 : (1987) 166 ITR 205

Income Tax Act, 1961 — Section 256(1)

High Courts11 Dec 1985Dismissed

Sitaram Chaudhary Vs (Smt.) Bhagwati Devi and Another

Patna High Court · (1986) 34 BLJR 649 : (1986) PLJR 1035

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(4), 14(5)

High Courts06 Dec 1985Dismissed

Ram Chandra Ram and others Vs Commissioner, North Chotanagpur and others

Patna High Court · (1985) PLJR 1057

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts04 Dec 1985Dismissed

Dinesh Singh Vs The State of Bihar and others

Patna High Court · (1985) PLJR 243

Bihar Money Lenders Act, 1974 — Section 12, 2, 2(b), 33, 7

High Courts30 Nov 1985Dismissed

The Tata Oil Mills Co. Ltd. Vs Director, Marketing, Bihar State Agricultural Marketing Board, Patna and Another

Patna High Court · (1985) PLJR 172

Bihar Agricultural Produce Markets Act, 1960 — Section 2(1)(a)

High Courts28 Nov 1985Allowed

Jai Ram Tiwary Vs State of Bihar and Another

Patna High Court · (1986) 34 BLJR 222

Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 439Penal Code, 1860 (IPC) — Section 120B, 420

High Courts28 Nov 1985Dismissed

Mahmud Ali Vs State of Bihar and Another

Patna High Court · AIR 1986 Patna 133 : (1986) 34 BLJR 154 : (1986) PLJR 123

Criminal Procedure Code, 1973 (CrPC) — Section 319Water (Prevention and Control of Pollution) Act, 1974 — Section 47(1), 47(2)

High Courts28 Nov 1985

Jairam Tiwary Vs The State of Bihar and Another

Patna High Court · (1987) CriLJ 254

Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 439Penal Code, 1860 (IPC) — Section 120B, 420

High Courts27 Nov 1985Dismissed

Upendra Kumar Joshi Vs The State of Bihar

Patna High Court · (1985) PLJR 426

Constitution of India, 1950 — Article 13Contempt of Courts Act, 1971 — Section 14(2), 14(3), 19Criminal Procedure Code, 1973 (CrPC) — Section 386, 406

High Courts27 Nov 1985Allowed

Anirudh Thakur and Others Vs The State of Bihar

Patna High Court · (1986) PLJR 529

Penal Code, 1860 (IPC) — Section 396

High Courts27 Nov 1985Dismissed

Jafaru Alam @ Zafar Alam Vs Kailash Devi

Patna High Court · (1985) PLJR 500

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 4Contract Act, 1872 — Section 59, 60, 61

High Courts27 Nov 1985

Sriram Bearings Limited Vs The Presiding Officer, Labour Court and Others

Patna High Court · (1986) 2 LLJ 459 : (1986) PLJR 458

Industrial Disputes Act, 1947 — Section 33CPayment of Bonus Act, 1965 — Section 9