High Courts27 Nov 1985Dismissed
Ram Lal Sah Vs Birendra Kumar
Patna High Court · (1986) 34 BLJR 764 : (1986) PLJR 725
Contract Act, 1872 — Section 16Succession Act, 1925 — Section 275, 276, 280, 281, 282
COURT ARCHIVE
Patna High Court judgments, 1985
365 judgments · page 2 of 19
High Courts25 Nov 1985Dismissed
Tetar Devi and Others Vs Buchia and Others
Patna High Court · (1986) 34 BLJR 173 : (1986) PLJR 476
High Courts25 Nov 1985
Smt. Nikhleshwari Chaudhary Vs State of Bihar
Patna High Court · (1986) 34 BLJR 542 : (1986) PLJR 737
Land Acquisition Act, 1894 — Section 15, 18, 23, 28, 30
High Courts25 Nov 1985
Commissioner of Income Tax Vs Tata Robins Frazer Ltd.
Patna High Court · (1986) 24 TAXMAN 415
Income Tax Act, 1961 — Section 119, 119(1), 147(b), 154, 256(1)
High Courts25 Nov 1985
Khalibur Rahman and Others Vs Md. Mansoor Alam and Others
Patna High Court · (1985) PLJR 161
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts21 Nov 1985Dismissed
Mostt. Sajda Khatoon Vs The State of Bihar and 23 Others
Patna High Court · (1985) PLJR 120
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts21 Nov 1985
Muneshwar Mahto @ Bhuneshwar Mahto, @ Bhuneshwar Yadav and 9 others Vs The State of Bihar
Patna High Court · (1985) PLJR 445
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 216, 300, 302, 353
High Courts21 Nov 1985Dismissed
Ibrahim Mian @ Md. Ibrahim Mansur Vs State of Bihar
Patna High Court · (1985) PLJR 475
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 408
High Courts21 Nov 1985Allowed
Binod Kumar Srivastava Vs State of Bihar and Another
Patna High Court · (1986) 34 BLJR 143
Arms Act, 1959 — Section 25, 26, 27, 35Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts21 Nov 1985
Commissioner of Income Tax Vs Tata Robins Frazer Ltd.
Patna High Court · (1986) 54 CTR 9 : (1987) 163 ITR 886
Income Tax Act, 1961 — Section 33, 34, 34(3)
High Courts20 Nov 1985Dismissed
Shrimati Bhagwan Devi Banka and others Vs R.B. Sinha, Officer on Special Duty, Central Excise, Bombay and others
Patna High Court · (1986) PLJR 974
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6), 3(7), 4, 48, 5Revenue Recovery Act, 1890 — Section 2(2), 2(3), 3, 3(3), 5
High Courts20 Nov 1985Dismissed
Wali Ram Agrawal and Others Vs Assistant Superintendent of Commercial Taxes, Chaibasa and Others
Patna High Court · (1985) PLJR 931
Central Sales Tax Act, 1956 — Section 3, 9
High Courts20 Nov 1985Dismissed
Bhagwan Devi Banka and Others Vs R.B. Sinha and Others
Patna High Court · (1986) 9 ECC 35 : (1986) 26 ELT 890
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6), 3(7), 5, 51, 52Central Excises and Salt Act, 1944 — Section 11, 4Mysore Land Revenue Code, 1888 — Section 193
High Courts20 Nov 1985
M/s. Deo Lal Singh and Others Vs State of Bihar and Others
Patna High Court · (1988) PLJR 468
Bihar Agricultural Produce Markets Act, 1960 — Section 27A, 9(5)
High Courts20 Nov 1985Allowed
Bharat Television Limited Vs The State of Bihar and Others
Patna High Court · (1986) PLJR 1032
Bihar Finance Act, 1981 — Section 35, 35(1)Bihar Sales Tax Rules, 1983 — Rule 42(2)
High Courts19 Nov 1985Dismissed
Jamuna Jha and Four Others Vs The State of Bihar and seven others Ugreshwar Jha and three others Vs The State of Bihar and Eleven Others
Patna High Court · (1985) PLJR 203
Constitution of India, 1950 — Article 226, 227
High Courts19 Nov 1985
Commissioner of Income Tax Vs J.B. Coal Traders
Patna High Court · (1986) 51 CTR 369 : (1987) 164 ITR 450 : (1986) 27 TAXMAN 172
Income Tax Act, 1961 — Section 185
High Courts19 Nov 1985
Chandmul Rajgarhia Vs Commissioner of Income Tax
Patna High Court · (1986) 52 CTR 129 : (1987) 164 ITR 486
Income Tax Act, 1961 — Section 256(1), 40(b)
High Courts15 Nov 1985Dismissed
State of Bihar Vs K.M. Zuberi and Others
Patna High Court · AIR 1986 Patna 166 : (1986) 34 BLJR 176 : (1986) PLJR 67
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 2, 4
High Courts15 Nov 1985Dismissed
Jai Prakash Prasad and Others Vs Rameshwar Prasad and Others
Patna High Court · AIR 1986 Patna 239 : (1986) 34 BLJR 391 : (1986) PLJR 240
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4Civil Procedure Code, 1908 (CPC) — Section 100