High Courts04 Jan 1985Dismissed
Ram Shankar Prasad Singh and Others Vs Additional Member, Board of Revenue and Others
Patna High Court · (1985) 33 BLJR 595 : (1985) PLJR 680
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Patna High Court judgments, 1985
365 judgments · page 19 of 19
High Courts04 Jan 1985Dismissed
Mirza Sulaiman Beg and Others Vs Harihar Mahto and Others
Patna High Court · AIR 1985 Patna 227 : (1985) 33 BLJR 585 : (1985) PLJR 152
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 11(3), 2(7), 9
High Courts03 Jan 1985Dismissed
Kamla Prasad Mishra Vs State of Bihar and Others
Patna High Court · AIR 1985 Patna 364 : (1985) 33 BLJR 164 : (1985) PLJR 1004
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 5, 5(1)
High Courts03 Jan 1985
S.M. Abdur Rahim Vs State of Bihar and Another
Patna High Court · (1986) CriLJ 291
Criminal Procedure Code, 1973 (CrPC) — Section 173, 2, 210, 319Penal Code, 1860 (IPC) — Section 279, 304A
High Courts03 Jan 1985
Kumar Kalyan Prasad and Another Vs Kulanand Vaidik and Others
Patna High Court · (1985) PLJR 462
Penal Code, 1860 (IPC) — Section 147, 448, 452Specific Relief Act, 1963 — Section 6