COURT ARCHIVE

Patna High Court judgments, 1985

365 judgments · page 18 of 19

High Courts21 Jan 1985Dismissed

Sone Lal Sahni and another Vs The State of Bihar and others

Patna High Court · (1985) PLJR 46

Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 13, 13(1), 15, 15(1), 5Constitution of India, 1950 — Article 226, 227

High Courts18 Jan 1985

Commissioner of Income Tax Vs Novelty Bar and Restaurant

Patna High Court · (1986) 54 CTR 75 : (1985) 154 ITR 338 : (1985) 22 TAXMAN 402

Income Tax Act, 1961 — Section 271(1)

High Courts18 Jan 1985Allowed

Bandhan Nayak Vs State of Bihar

Patna High Court · (1985) 33 BLJR 425 : (1985) PLJR 745

Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 396Police Act, 1861 — Section 12, 7

High Courts18 Jan 1985

Commissioner of Income Tax Vs Dhanpatram Chhotelal

Patna High Court · (1985) 46 CTR 303 : (1985) 156 ITR 682 : (1986) 27 TAXMAN 507

Income Tax Act, 1961 — Section 153

High Courts18 Jan 1985

Shri Ganesh Singh and Others Vs Widow of Shri Sibbaran Singh and Others

Patna High Court · (1988) PLJR 686

Evidence Act, 1872 — Section 101, 91, 92

High Courts15 Jan 1985

M/s. Lakshmiram Bishwanath Prasad Vs The State of Bihar and Others

Patna High Court · (1985) PLJR 460

High Courts11 Jan 1985

Tata Iron and Steel Company Ltd. Vs The State of Bihar and Others

Patna High Court · (1985) 33 BLJR 166 : (1985) PLJR 167 : (1985) 58 STC 302

Factories Act, 1948 — Section 46

High Courts10 Jan 1985Dismissed

Kripal Garain and Others Vs Shyam Narain and Another

Patna High Court · AIR 1985 Patna 372 : (1985) PLJR 315

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

High Courts10 Jan 1985Dismissed

Bihar Khudra Vikreta Mahasangh and Another Vs Bihar Krishi Utpadan Bazar Parishad and Another

Patna High Court · AIR 1985 Patna 295 : (1985) 33 BLJR 615 : (1985) PLJR 349

Bihar Agricultural Produce Markets Act, 1960 — Section 4(4)Bihar Agricultural Produce Markets Rules, 1975 — Rule 98

High Courts10 Jan 1985Dismissed

Sheodhar Singh and Others Vs State of Bihar and Others

Patna High Court · AIR 1986 Patna 124 : (1985) 33 BLJR 257 : (1985) PLJR 368

Constitution of India, 1950 — Article 16(4), 229

High Courts09 Jan 1985Allowed

Apar Private Limited and Others Vs Bihar State Electricity Board, Patna

Patna High Court · AIR 1985 Patna 302 : (1985) 33 BLJR 642 : (1985) PLJR 1068

Arbitration Act, 1940 — Section 34

High Courts09 Jan 1985

Krishna Sadan Ghosh Vs Govind Prasad Saraf

Patna High Court · (1985) CriLJ 1121

Criminal Procedure Code, 1973 (CrPC) — Section 202, 397, 482Penal Code, 1860 (IPC) — Section 500

High Courts08 Jan 1985

Prabhu Rai, and 5 Others Vs The State of Bihar

Patna High Court · (1985) PLJR 341

Penal Code, 1860 (IPC) — Section 109, 323, 436

High Courts08 Jan 1985Allowed

Ram Bilash Ram Vs State of Bihar and Others

Patna High Court · (1986) 34 BLJR 373

Constitution of India, 1950 — Article 14, 16

High Courts07 Jan 1985Dismissed

Ramswaroop Singh and Others Vs Bijoy Kumar Singh

Patna High Court · AIR 1986 Patna 60 : (1985) 33 BLJR 578 : (1985) PLJR 499

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 16

High Courts07 Jan 1985Dismissed

Prabhu Dayal Singh and Another Vs Basudeo Singh and Others

Patna High Court · AIR 1985 Patna 240 : (1985) 33 BLJR 575 : (1985) PLJR 591

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7(1), Order 32 Rule 7(2), 115

High Courts07 Jan 1985Dismissed

Ram Kripal Prasad and Others Vs The State of Bihar and Others

Patna High Court · AIR 1986 Patna 254 : (1985) 33 BLJR 240 : (1985) 50 FLR 487 : (1985) PLJR 271

Criminal Procedure Code, 1973 (CrPC) — Section 1(2), 173, 173(2), 192, 197Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14

High Courts05 Jan 1985Allowed

Naresh Ahir and Others Vs Mst. Barhiya and Another

Patna High Court · AIR 1985 Patna 287 : (1985) PLJR 520

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22

High Courts05 Jan 1985

Katihar Jute Mills Ltd. Vs The Inspector of Central Excise and Others

Patna High Court · (1985) PLJR 716

Finance Act, 1982 — Section 51Industries (Development and Regulation) Act, 1951 — Section 9

High Courts05 Jan 1985

Kanhaiya Nonia and Others Vs The State of Bihar

Patna High Court · (1985) PLJR 492

Criminal Procedure Code, 1973 (CrPC) — Section 218, 219, 220, 221, 222Penal Code, 1860 (IPC) — Section 302, 34, 390, 391, 395