High Courts25 Feb 1985
Meena Devi and Others Vs The State of Bihar
Patna High Court · (1985) PLJR 596
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439
COURT ARCHIVE
Patna High Court judgments, 1985
365 judgments · page 16 of 19
High Courts25 Feb 1985
Jugeshar Tewari and Others Vs Sheopujan Tiwary and Others
Patna High Court · AIR 1986 Patna 35
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 8 Rule 1Limitation Act, 1963 — Article 65
High Courts23 Feb 1985Allowed
Saryug Prasad Singh and etc. Vs Saryu Singh and Others
Patna High Court · AIR 1986 Patna 7
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 30Constitution of India, 1950 — Article 226
High Courts22 Feb 1985Allowed
Most. Ram Sundart Devi and Others Vs Satban Singh and Others
Patna High Court · (1986) 34 BLJR 469
High Courts21 Feb 1985
Gulabi Devi and Others Vs Commissioner of Income Tax and Another
Patna High Court · (1986) 53 CTR 127 : (1987) 164 ITR 662
Income Tax Act, 1961 — Section 264
High Courts20 Feb 1985
Om Prakash Sharma Vs Kishun Mistry
Patna High Court · (1985) PLJR 727
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Transfer of Property Act, 1882 — Section 106
High Courts20 Feb 1985
Union of India (UOI) and Others Vs Bhubneshwar Prasad Jaduka Kishori Devi and Another Vs Union of India (UOI) and Others
Patna High Court · (1985) 33 BLJR 441
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Feb 1985Allowed
Dasrath Sao and Another Vs Additional Member, Board of Revenue and Others
Patna High Court · (1985) 33 BLJR 274 : (1985) PLJR 653
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Bihar Tenancy Act, 1885 — Section 12, 26A
High Courts20 Feb 1985
Bishwanath Nag Vs State of Bihar and Others
Patna High Court · (1985) PLJR 593
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 43A
High Courts19 Feb 1985
S.K.G. Sugar Ltd. Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 454
Bihar and Orissa Excise Act, 1915 — Section 27, 28, 90
High Courts19 Feb 1985
Jadunandan Pd. Sahu and Others Vs State of Bihar and Others
Patna High Court · (1985) PLJR 743
High Courts19 Feb 1985
Punit Rai and Another Vs Additional Member, Board of Revenue, and Others
Patna High Court · (1985) PLJR 910
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts15 Feb 1985
Shesh Nath Singh Vs State of Bihar and Others
Patna High Court · (1985) CriLJ 1601
Arms Act, 1959 — Section 17Penal Code, 1860 (IPC) — Section 307
High Courts15 Feb 1985Allowed
Jaswant Singh Vs State of Bihar and Others
Patna High Court · (1985) 33 BLJR 589
Limitation Act, 1963 — Section 5
High Courts15 Feb 1985Allowed
Radhika Devi and Others Vs Lalita Saran Sahi and Others
Patna High Court · AIR 1985 Patna 278 : (1985) PLJR 635
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts14 Feb 1985Allowed
Ram Badan Rai and 4 others Vs The State of Bihar
Patna High Court · (1985) PLJR 105
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts14 Feb 1985Allowed
Arun Kumar Vs Union of India and Others
Patna High Court · (1985) PLJR 723
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(00), 25F
High Courts14 Feb 1985Partly Allowed
Chaturbhuj Prasad Singh Vs Saryu Prasad Singh and Others
Patna High Court · AIR 1985 Patna 255
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3(1), 4, 4(3)
High Courts14 Feb 1985
Md. Aslam Vs State of Bihar
Patna High Court · (1985) CriLJ 1760
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 392, 397, 398, 411
High Courts13 Feb 1985
Rameshwar Prasad Singh and Others Vs Bhubneshwar Thakur @ Bhuna Thakur and Others
Patna High Court · (1985) PLJR 481
Criminal Procedure Code, 1973 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 3