High Courts15 Mar 1985
Commissioner of Income Tax Vs Seraikella Glass Works (P.) Ltd.
Patna High Court · (1986) 157 ITR 584 : (1986) 27 TAXMAN 530
Income Tax Act, 1961 — Section 31(1)
COURT ARCHIVE
Patna High Court judgments, 1985
365 judgments · page 15 of 19
High Courts15 Mar 1985
The State of Bihar and Others Vs Jamuna Singh
Patna High Court · (1985) PLJR 677
Arbitration Act, 1940 — Section 20, 8Civil Procedure Code, 1908 (CPC) — Section 80
High Courts13 Mar 1985Dismissed
Dr. Mrs. Malti Rohatgi Vs The State of Bihar and others
Patna High Court · (1985) PLJR 1160
Constitution of India, 1950 — Article 14, 16
High Courts13 Mar 1985Dismissed
National Insurance Company Vs Shanim Ahmad and Others
Patna High Court · (1985) ACJ 749 : (1987) 62 CompCas 811
Motor Vehicles Act, 1939 — Section 95(2), 96(2)
High Courts13 Mar 1985
Chamru Prasad Mehta Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 569
Minimum Wages Act, 1948 — Section 20, 20(3)
High Courts12 Mar 1985
Shiva Chandra Prasad Shaw Vs Ramesh Kumar Jaiswal
Patna High Court · (1985) PLJR 769
Transfer of Property Act, 1882 — Section 111, 111(a), 111(h)
High Courts12 Mar 1985
Commissioner of Income Tax Vs Nathulal Agarwala and Sons
Patna High Court · (1985) 153 ITR 292 : (1985) 22 TAXMAN 199
Income Tax Act, 1922 — Section 28(1)Income Tax Act, 1961 — Section 271(1)
High Courts12 Mar 1985
Commissioner of Income Tax Vs Motipur Sugar Factory P. Ltd.
Patna High Court · (1985) 154 ITR 259 : (1985) 22 TAXMAN 74
Bihar Sales Tax Act, 1944 — Section 14A, 20A
High Courts11 Mar 1985
Uma Das Gupta Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 424
High Courts11 Mar 1985Dismissed
Arya Chandra Kumar and Others Vs Ram Khelawan Prasad and Another
Patna High Court · AIR 1986 Patna 33 : (1985) PLJR 355
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, 96
High Courts10 Mar 1985
Commissioner of Income Tax Vs Seraikella Glass Works (P.) Ltd.
Patna High Court · (1986) 50 CTR 269 : (1986) 159 ITR 677
Income Tax Act, 1961 — Section 40
High Courts04 Mar 1985
The Management of Tata Robins Fraser Ltd. Vs Presiding Officer, Labour Court and Others
Patna High Court · (1985) PLJR 814
Industrial Disputes Act, 1947 — Section 11A
High Courts28 Feb 1985
Shashi Bhushan Prasad Vs State of Bihar and Others
Patna High Court · (1985) CriLJ 1994 : (1985) PLJR 428
Civil Procedure Code, 1908 (CPC) — Section 113, 96Constitution of India, 1950 — Article 240, 243
High Courts28 Feb 1985Allowed
Bishwanath Nag Vs State of Bihar and Others
Patna High Court · AIR 1986 Patna 59
Motor Vehicles Act, 1939 — Section 43A
High Courts28 Feb 1985Dismissed
Tata Yodogawa Ltd. Vs Union of India (UOI) and Others
Patna High Court · (1986) 7 ECC 118 : (1986) 25 ELT 644 : (1985) PLJR 673
Central Excises and Salt Act, 1944 — Section 4Constitution of India, 1950 — Article 366(12)Electricity (Supply) Act, 1948 — Section 46, 49
High Courts27 Feb 1985Allowed
Diwali Lal and Others Vs Sardar Baldev Singh and Another
Patna High Court · AIR 1985 Patna 344 : (1986) 34 BLJR 114 : (1986) PLJR 37
Civil Procedure Code, 1908 (CPC) — Section 16Specific Relief Act, 1963 — Section 17
High Courts27 Feb 1985Allowed
Ram Kishore Prasad Vs State of Bihar and Others
Patna High Court · AIR 1986 Patna 344 : (1985) 33 BLJR 406
Constitution of India, 1950 — Article 226Patna Municipal Corporation Act, 1951 — Section 545Patna Municipal Corporation Preparation of Electoral Rolls and Conduct of Election Rules, 1953 — Rule 29
High Courts26 Feb 1985Dismissed
Forbesganj Jagdish Mill Ltd. Vs Kaloram
Patna High Court · AIR 1985 Patna 212 : (1985) 33 BLJR 435 : (1985) PLJR 504
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A, Order 41 Rule 9Limitation Act, 1963 — Section 2, 5
High Courts26 Feb 1985Dismissed
Dr. Harish Chandra Prasad Vs Jagarnath Prasad and Others
Patna High Court · AIR 1985 Patna 283 : (1985) PLJR 918
Succession Act, 1925 — Section 222, 224
High Courts26 Feb 1985
Commissioner of Income Tax Vs Model Jharia Colliery Co.
Patna High Court · (1986) 54 CTR 79 : (1987) 163 ITR 565
Income Tax Act, 1961 — Section 256(1)